High Courts22 Sept 1986Allowed
Employees State Insurance Vs Mehta Vegitable Products (P) Ltd.
Rajasthan High Court · (1987) 1 WLN 15
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,938 of 2,241
High Courts22 Sept 1986
Commissioner of Income Tax Vs G.N. Textiles
Rajasthan High Court · (1986) 57 CTR 287 : (1987) 167 ITR 181 : (1987) 33 TAXMAN 442
Income Tax Act, 1961 — Section 187
High Courts22 Sept 1986Dismissed
Babu Bomraj Gurjar Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 691 : (1987) 1 WLN 18
Criminal Procedure Code, 1973 (CrPC) — Section 436, 438Penal Code, 1860 (IPC) — Section 324, 326
High Courts22 Sept 1986Dismissed
Jugal Kishore Vs Shanti Mal and Others
Rajasthan High Court · (1986) 2 WLN 764
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Rajasthan Pre-emption Act, 1966 — Section 20
High Courts22 Sept 1986Allowed
E.S.I. Corporation Vs Jodhpur Coffee House
Rajasthan High Court · (1988) 1 RLW 208 : (1987) 2 WLN 520
High Courts22 Sept 1986Allowed
E.S.I. Corporation Vs Universal Supply Corporation
Rajasthan High Court · (1987) 2 WLN 577
Employees State Insurance Act, 1948 — Section 85B
High Courts20 Sept 1986
Rawat Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 491
Penal Code, 1860 (IPC) — Section 414
High Courts20 Sept 1986
Jeewan Fertilisers and Chemical and Vice Versa Vs E.S.I. Corporation
Rajasthan High Court · (1987) 1 WLN 268
High Courts20 Sept 1986
E.S.I. Corporation Vs Advance Auto Technico Ltd.
Rajasthan High Court · (1987) 2 WLN 558
Employees State Insurance Act, 1948 — Section 82
High Courts20 Sept 1986
Nahgi Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 66 CTR 109 : (1987) 167 ITR 139
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts20 Sept 1986
Commissioner of Income Tax Vs Trustees Anupam Charitable Trust
Rajasthan High Court · (1987) 65 CTR 30 : (1987) 167 ITR 129
Income Tax Act, 1961 — Section 11, 263
High Courts20 Sept 1986
Swaroopa Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 501
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts20 Sept 1986Allowed
Smt. Chandi and Another Vs Nana Lal and Another
Rajasthan High Court · (1987) WLN 137
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 92
High Courts20 Sept 1986Dismissed
Divisional Railway Manager, W.R. Vs Smt. Shamsadi
Rajasthan High Court · (1987) 1 WLN 320
High Courts19 Sept 1986
L.K. Koolwal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1988 Raj 2 : (1987) 1 WLN 134
Constitution of India, 1950 — Article 12, 19, 21, 226, 51ACriminal Procedure Code, 1973 (CrPC) — Section 133Evidence Act, 1872 — Section 124
High Courts19 Sept 1986
Ganpati Printing Works Vs E.S.I. Corporation
Rajasthan High Court · (1987) 1 WLN 356
Employees State Insurance Act, 1948 — Section 1, 75, 82
High Courts19 Sept 1986
COMMISSIONER ON Income Tax, RAJASTHAN II, JAIPUR Vs KISHANGARH MADIRA SANGH.
Rajasthan High Court · (1987) 63 CTR 86 : (1987) 167 ITR 393
Income Tax Act, 1961 — Section 256, 37
High Courts19 Sept 1986Dismissed
Ram Chandra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 1 WLN 138
Rajasthan Panchayat Samitis (Taxation) Rules, 1960 — Rule 3, 7
High Courts19 Sept 1986
Commissioner of Income Tax Vs Kishangarh Madira Sangh
Rajasthan High Court · (1987) 31 TAXMAN 281
Income Tax Act, 1961 — Section 256(1)
High Courts19 Sept 1986
Commissioner of Income Tax Vs Harish Chand Golcha
Rajasthan High Court · (1986) 09 RAJ CK 0045
Hindu Succession Act, 1956 — Section 14(1)Income Tax Act, 1961 — Section 256(1)