High Courts07 Apr 1986Allowed
Roopa Vs Rajasthan Tourism Development Corporation Ltd. and Another
Rajasthan High Court · (1986) RLW 478 : (1986) 2 WLN 195
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,952 of 2,241
High Courts07 Apr 1986Allowed
State of Rajasthan Vs Ratti Ram
Rajasthan High Court · (1987) RLW 366 : (1987) WLN 748
Opium Act, 1878 — Section 4, 9
High Courts07 Apr 1986Allowed
Ram Narain Verma Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 558
High Courts04 Apr 1986
Nemi Chand Garg Vs Income Tax Officer, D-Ward
Rajasthan High Court · (1986) 57 CTR 164 : (1986) 161 ITR 500
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Income Tax Act, 1961 — Section 276C, 277
High Courts04 Apr 1986Dismissed
Smt. Pushpa Sharma Vs Gopal Lal Rawat
Rajasthan High Court · AIR 1986 Raj 187 : (1986) RLW 618 : (1986) 2 WLN 130
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 21, 9Evidence Act, 1872 — Section 115, 116Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts04 Apr 1986
Commissioner of Wealth-tax Vs Bhangur Charitable Trust
Rajasthan High Court · (1987) 61 CTR 57 : (1987) 164 ITR 249
Wealth Tax Act, 1957 — Section 5(1)
High Courts04 Apr 1986Allowed
State of Rajasthan Vs Satya Narain
Rajasthan High Court · (1987) RLW 495 : (1987) WLN 695
Prevention of Food Adulteration Act, 1954 — Section 16, 6, 7
High Courts03 Apr 1986Dismissed
Hardayal Mal Vijai Kumar Vs Food Corporation of India
Rajasthan High Court · (1986) WLN 193
Civil Procedure Code, 1908 (CPC) — Section 96Food Corporations Act, 1964 — Section 3, 37, 6, 7
High Courts02 Apr 1986Dismissed
Smt. Lata Jain Vs Sham Lal and Others
Rajasthan High Court · (1986) 2 WLN 60
Motor Vehicles Act, 1988 — Section 92A, 95, 96
High Courts02 Apr 1986Dismissed
Nisar Ahmed Vs Udmi Ram
Rajasthan High Court · (1986) WLN 432
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 57
High Courts02 Apr 1986
G.S. Ratra Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 161 ITR 251
Income Tax Act, 1961 — Rule 8(ii)
High Courts02 Apr 1986
Lata Jain Vs Sham Lal
Rajasthan High Court · (1987) 1 ACC 210 : (1987) ACJ 190 : (1986) RLW 491
Motor Vehicles Act, 1988 — Section 92A, 95, 96
High Courts02 Apr 1986
Nisar Brothers Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 59 CTR 204 : (1986) 162 ITR 677
Income Tax Act, 1961 — Section 145, 256(2)
High Courts02 Apr 1986Dismissed
Mahadeo Singh Vs Gaje Singh
Rajasthan High Court · (1986) WLN 693
Child Marriage Restraint Act, 1929 — Section 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 200, 202, 204Foreign Exchange Regulation Act, 1973 — Section 23
High Courts01 Apr 1986Allowed
Surendra Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 458
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Apr 1986
Commissioner of Income Tax Vs Sohanlal Kunwar and Sons
Rajasthan High Court · (1987) 164 ITR 129
Income Tax Act, 1961 — Section 37, 37(1), 43(5)
High Courts01 Apr 1986Dismissed
Prem Cables Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1987) 13 ECC 220 : (1987) 10 ECR 224 : (1987) 31 ELT 690
High Courts01 Apr 1986Allowed
Narain Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 216 : (1986) RLW 305 : (1986) WLN 625
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Apr 1986
Commissioner of Income Tax Vs Jivan Ram Mangatrai
Rajasthan High Court · (1986) 56 CTR 50 : (1987) 164 ITR 233
Income Tax Act, 1961 — Section 187, 188Partnership Act, 1932 — Section 42
High Courts01 Apr 1986
Ram Bihari and Another Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 584
Criminal Procedure Code, 1973 (CrPC) — Section 161, 360, 361Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323