High Courts11 Mar 1986
Girdhari Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 240 : (1987) 2 WLN 315
Criminal Procedure Code, 1973 (CrPC) — Section 446, 482Penal Code, 1860 (IPC) — Section 380, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,954 of 2,241
High Courts10 Mar 1986Allowed
Dr. Bharat Lal Sharma Vs University of Rajasthan and Another
Rajasthan High Court · (1986) RLW 429 : (1986) 2 WLN 279
Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 3(1)
High Courts10 Mar 1986
Commercial Taxes Officer Vs Keshavsingh Sheoji Singh
Rajasthan High Court · (1987) 64 STC 36 : (1987) 1 WLN 65
Rajasthan Sales Tax Act, 1954 — Section 12
High Courts07 Mar 1986
Dau Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 659
Penal Code, 1860 (IPC) — Section 147, 323, 448
High Courts07 Mar 1986
Prakash Chandra and Others Vs The Oriental Fire and General Insurance Co. Ltd. and Others
Rajasthan High Court · (1987) 1 ACC 152
Motor Vehicles Act, 1939 — Section 95(2)(b), 95(2)(b)(ii)(4)
High Courts07 Mar 1986
Mansha and Ladu Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 135
Penal Code, 1860 (IPC) — Section 380, 457
High Courts07 Mar 1986
Sarjoo Das Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 268 : (1986) WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Mar 1986Dismissed
Prakash Chandra and Others Vs Oriental Fire and General Insurance Co. Limited and Others
Rajasthan High Court · (1986) 2 WLN 53
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts07 Mar 1986Allowed
Ramswaroop Vs State of Rajasthan and Another
Rajasthan High Court · (1987) 67 STC 478
Rajasthan Sales Tax Act, 1964 — Section 15
High Courts07 Mar 1986Allowed
Alok Goyal Vs University of Jodhpur and Others
Rajasthan High Court · (1986) WLN 84
High Courts07 Mar 1986Allowed
Haji Abdul Gaffur and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 531
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
High Courts05 Mar 1986Allowed
Vishwa Niwas Mishra Vs State of Rajasthan and Another
Rajasthan High Court · (1986) 1 WLN 776
High Courts05 Mar 1986
Commissioner of Income Tax Vs Golecha Firms (P.) Ltd.
Rajasthan High Court · (1987) 63 CTR 12 : (1987) 164 ITR 753
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts05 Mar 1986Allowed
Surja Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 325 : (1986) WLN 676(1)
High Courts04 Mar 1986
State of Rajasthan Vs Babu
Rajasthan High Court · (1986) RLW 280 : (1986) WLN 232
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 397, 404, 411
High Courts04 Mar 1986
Municipal Council Vs Rameshwar Prasad
Rajasthan High Court · (1987) 2 WLN 685
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts04 Mar 1986Dismissed
Mangal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 201 : (1986) 1 WLN 101
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Mar 1986
COMMISSIONER OF INCOME TAX Vs JAIPUR MINERAL DEVELOPMENT SYNDICATE (P) LTD.
Rajasthan High Court · (1987) 63 CTR 119
Income Tax Act, 1961 — Section 256
High Courts03 Mar 1986
COMMISSIONER OF Income Tax Vs FEJMAL RAJMAL CHHABRA.
Rajasthan High Court · (1987) 64 CTR 335 : (1987) 167 ITR 363 : (1987) 31 TAXMAN 387
Income Tax Act, 1961 — Section 37