High Courts02 Mar 1986
ADDL. COMMISSIONER OF INCOME TAX Vs RAJASTHAN CHARITY TRUST.
Rajasthan High Court · (1986) 56 CTR 248
Income Tax Act, 1961 — Section 11, 2, 43(5), 80G
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,955 of 2,241
High Courts02 Mar 1986
ADDITIONAL COMMISSIONER OF Income Tax Vs RAJASTHAN CHARITY TRUST.
Rajasthan High Court · (1987) 56 CTR 248 : (1987) 165 ITR 759
Income Tax Act, 1961 — Section 11, 2, 43, 80G, 88
High Courts27 Feb 1986
Dana Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 240 : (1986) 1 WLN 385
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 325
High Courts26 Feb 1986
Noor Taki alias Mammu Vs State of Rajasthan
Rajasthan High Court · AIR 1987 Raj 52 : (1986) CriLJ 1488 : (1986) RLW 150 : (1986) 1 WLN 310
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 306(4), 482, 487
High Courts26 Feb 1986
Jai Ram Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 403
Penal Code, 1860 (IPC) — Section 304
High Courts25 Feb 1986
Kishorilal and Others Vs Mst. Santosh
Rajasthan High Court · (1987) CriLJ 140 : (1986) RLW 576 : (1986) 2 WLN 519
Criminal Procedure Code, 1973 (CrPC) — Section 182, 202, 203, 249, 253Penal Code, 1860 (IPC) — Section 114, 494
High Courts25 Feb 1986Allowed
Paras Chand Jain Vs University of Rajasthan
Rajasthan High Court · (1986) 1 WLN 631
High Courts24 Feb 1986
Barmer Disposal Auto-Parts Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 61 CTR 61 : (1987) 163 ITR 690
Income Tax Act, 1961 — Section 139, 217
High Courts21 Feb 1986
State of Rajasthan Vs Halu and Others
Rajasthan High Court · (1986) WLN 166
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts21 Feb 1986Dismissed
Smt. Narbada Vs Smt. Aashi
Rajasthan High Court · AIR 1987 Raj 162 : (1986) WLN 635
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 38, 38(1)
High Courts21 Feb 1986Dismissed
Nathu Lal and Others Vs Ram Swaroop and Others
Rajasthan High Court · AIR 1987 Raj 169 : (1987) RLW 98 : (1986) 2 WLN 674
Easements Act, 1882 — Section 12, 4Specific Relief Act, 1963 — Section 38, 39
High Courts21 Feb 1986Dismissed
Prabhu Dayal Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 428 : (1986) 2 WLN 232
High Courts21 Feb 1986Allowed
Bhopala Ram and Pyare Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 617
Penal Code, 1860 (IPC) — Section 363
High Courts20 Feb 1986Dismissed
Jagdish Chandra Vs Smt. Hemlata and Others
Rajasthan High Court · (1986) RLW 141 : (1986) 1 WLN 591
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts20 Feb 1986Dismissed
Abhaya Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 82
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts20 Feb 1986
Commissioner of Income Tax Vs Seth Abdulla Yusuf
Rajasthan High Court · (1986) 159 ITR 810
Income Tax Act, 1961 — Section 37(2B)
High Courts19 Feb 1986Allowed
Kripal Singh Vs Darshan Singh and Others
Rajasthan High Court · (1986) WLN 202
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 83
High Courts19 Feb 1986Allowed
Kanhaiya Lal Choudhary Vs Addl. Development Officer and Others
Rajasthan High Court · (1986) 1 WLN 726
Rajasthan Panchayat Act, 1953 — Section 13(3), 19
High Courts18 Feb 1986Dismissed
Jor Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 426 : (1986) 2 WLN 245
Penal Code, 1860 (IPC) — Section 436
High Courts18 Feb 1986
Commissioner of Income Tax Vs Meg Raj Sohan Lal
Rajasthan High Court · (1987) 165 ITR 411
Income Tax Act, 1961 — Section 37(2B)