COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,931 of 2,241

High Courts05 Dec 1986

Habu Vs State of Rajasthan

Rajasthan High Court · AIR 1987 Raj 83 : (1987) RLW 69 : (1987) 1 WLN 272

Constitution of India, 1950 — Article 21, 226, 392, 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 362, 482Rajasthan High Court of Judicature Rules, 1952 — Rule 59

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High Courts05 Dec 1986Dismissed

Bhanna Lal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1987) 1 WLN 560

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High Courts05 Dec 1986

Mohan Lal Ganesh Mal Vs State of Rajasthan and Another

Rajasthan High Court · (1987) WLN 38

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High Courts05 Dec 1986

Rajasthan Machinery Mart Vs Union of India (UOI) and Another

Rajasthan High Court · (1987) WLN 3

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A

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High Courts05 Dec 1986Allowed

Sawai Singh Vs State of Rajasthan

Rajasthan High Court · (1987) WLN 93

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High Courts03 Dec 1986Dismissed

Desh Ram Vs U.I.T.

Rajasthan High Court · (1987) 2 WLN 328

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High Courts03 Dec 1986

Ganesh Chandra Saini Vs The State

Rajasthan High Court · (1987) CriLJ 931 : (1986) RLW 735 : (1986) RLW 735

Criminal Procedure Code, 1973 (CrPC) — Section 438Railway Property (Unlawful Possession) Act, 1966 — Section 3, 5, 7, 8

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High Courts26 Nov 1986Dismissed

Guman Singh Vs State of Rajasthan and Another

Rajasthan High Court · (1986) WLN 727

Rajasthan Panchayat Act, 1953 — Section 17(4), 70B

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High Courts14 Nov 1986Allowed

Jagdish Chalana Vs State of Rajasthan

Rajasthan High Court · (1987) WLN 94

Penal Code, 1860 (IPC) — Section 147, 148, 332, 440, 452

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High Courts13 Nov 1986Allowed

Anil Kumar Vs Smt. Jyoti

Rajasthan High Court · AIR 1987 Raj 157 : (1987) RLW 262 : (1987) 1 WLN 421

Hindu Marriage Act, 1955 — Section 27

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High Courts13 Nov 1986Allowed

Smt. Ajeet Kaur Vs City Magistrate

Rajasthan High Court · (1987) 1 WLN 252

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High Courts13 Nov 1986Allowed

Omkar and Others Vs State of Rajasthan

Rajasthan High Court · (1987) 2 WLN 658

Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 239, 397, 401Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468

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High Courts13 Nov 1986Allowed

Hazariya Vs State of Rajasthan

Rajasthan High Court · (1986) RLW 748 : (1987) 1 WLN 518

Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 34

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High Courts12 Nov 1986Allowed

Ashok Kumar Vs State of Rajasthan

Rajasthan High Court · (1987) WLN 100

Penal Code, 1860 (IPC) — Section 147, 323, 341

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High Courts12 Nov 1986

Pradeep Kumar Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 490 : (1987) 1 WLN 206

Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 307, 324

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High Courts12 Nov 1986

Ajeet Singh Singhvi Vs Union of India (UOI) and Others

Rajasthan High Court · (1987) 1 WLN 352

Administrative Tribunals Act, 1985 — Section 14, 19, 28, 29, 3Constitution of India, 1950 — Article 226, 323A

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High Courts11 Nov 1986Dismissed

Chand Mohd. Vs Gend Mal

Rajasthan High Court · (1987) ACJ 643 : (1987) RLW 94 : (1987) WLN 736

Motor Vehicles Act, 1988 — Section 110A

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High Courts11 Nov 1986

Commissioner of Income Tax Vs Aditya Mills

Rajasthan High Court · (1986) 11 RAJ CK 0016

Income Tax Act, 1961 — Section 37(2B)

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High Courts11 Nov 1986

Metharam Lekhumal Vs Commissioner of Income Tax

Rajasthan High Court · (1986) 52 CTR 344 : (1988) 169 ITR 194

Income Tax Act, 1961 — Section 185(1), 256(1), 263, 26A

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High Courts11 Nov 1986

Kamruddin Pathan Vs Rajasthan State Road Transport Co.

Rajasthan High Court · (1988) 1 WLN 82

Constitution of India, 1950 — Article 20, 309, 310, 311Penal Code, 1860 (IPC) — Section 109, 409

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