High Courts30 Oct 1986Dismissed

Mehar Singh Vs State of Rajasthan

Rajasthan High Court · (1986) RLW 759 : (1987) WLN 732

Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 23(1)
High Courts24 Oct 1986Allowed

Sohan Lal Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 65 : (1987) 1 WLN 561

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 409