COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,932 of 2,241

High Courts11 Nov 1986Dismissed

O.N.G.C. Vs Sahdev Singh

Rajasthan High Court · (1987) WLN 6

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High Courts10 Nov 1986

Moti and Others Vs Roop Narain

Rajasthan High Court · (1987) 2 WLN 670

Criminal Procedure Code, 1973 (CrPC) — Section 145, 148

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High Courts10 Nov 1986

Commissioner of Income Tax Vs Golcha Properties (P.) Ltd. (In liquidation)

Rajasthan High Court · (1988) 169 ITR 493

Companies Act, 1956 — Section 446Income Tax Act, 1961 — Section 212(3A), 217(1A)

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High Courts10 Nov 1986Dismissed

Union of India (UOI) and Others Vs Bhom Singh

Rajasthan High Court · (1987) WLN 5

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High Courts09 Nov 1986Dismissed

Commercial Taxes Officer Vs Foreign Import and Export Association

Rajasthan High Court · (1988) 70 STC 295

Central Sales Tax Act, 1956 — Section 10, 10A, 8

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High Courts07 Nov 1986

Srichand Golcha Vs Commissioner of Income Tax

Rajasthan High Court · (1987) 63 CTR 136 : (1987) 167 ITR 855 : (1987) 31 TAXMAN 414

Income Tax Act, 1961 — Section 256(1)

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High Courts07 Nov 1986Dismissed

Ajit Singh Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 724

Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 20

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High Courts05 Nov 1986

Gopi Ram Vs State of Rajasthan

Rajasthan High Court · (1986) RLW 659 : (1987) WLN 743

Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34

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High Courts31 Oct 1986Dismissed

State Farms Corporation of India Ltd. Vs Tarsem Lal Singh and Another

Rajasthan High Court · (1986) WLN 516

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10

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High Courts31 Oct 1986Dismissed

Prem Cables Private Ltd. Vs Union of India (UOI)

Rajasthan High Court · (1987) 12 ECC 124 : (1987) 11 ECR 717 : (1987) 32 ELT 363 : (1987) WLN 63

Constitution of India, 1950 — Article 226

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High Courts31 Oct 1986

COMMISSIONER OF Income Tax Vs SATNAM MALIK.

Rajasthan High Court · (1987) 59 CTR 175 : (1987) 167 ITR 764 : (1987) 32 TAXMAN 204

Income Tax Act, 1961 — Section 143, 144, 147, 256, 271

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High Courts31 Oct 1986

Commissioner of Income Tax Vs Smt. Satnam Malik

Rajasthan High Court · (1987) 59 CTR 175 : (1987) 167 ITR 764 : (1987) 32 TAXMAN 204

Income Tax Act, 1961 — Section 271(1), 274

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High Courts30 Oct 1986Allowed

Madan Lal Saini Vs Malviya Regional Engineering College Society and Another

Rajasthan High Court · (1987) 2 WLN 177

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High Courts30 Oct 1986Allowed

Sita Bai and Another Vs Purushottam and Others

Rajasthan High Court · (1987) WLN 684

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High Courts30 Oct 1986Dismissed

Panna Lal Vs Chunni Lal

Rajasthan High Court · (1987) 2 WLN 393

Civil Procedure Code, 1908 (CPC) — Section 102

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High Courts30 Oct 1986Dismissed

Manphool Ram Vs Judge, Additional Labour Court

Rajasthan High Court · (1987) RLW 420 : (1987) 2 WLN 850

Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 11A, 2A

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High Courts30 Oct 1986

Bin Raj Vs Board of Revenue and Others

Rajasthan High Court · (1987) 1 WLN 452

Rajasthan Tenancy Act, 1955 — Section 212

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High Courts30 Oct 1986Dismissed

Sah Roop Narain Vs Commissioner of Income Tax

Rajasthan High Court · (1986) 10 RAJ CK 0059

Income Tax Act, 1961 — Section 256(1), 256(2), 48(i), 48(ii), 54

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High Courts30 Oct 1986

UNION OF INDIA Vs INCOME TAX APPELLATE TRIBUNAL.

Rajasthan High Court · (1987) 65 CTR 27 : (1987) 31 TAXMAN 385

Income Tax Act, 1961 — Section 145, 254

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High Courts30 Oct 1986

Smt. Gunwant Kumari and Others Vs Sardar Sadhu Singh and Others

Rajasthan High Court · (1987) 2 WLN 714

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