High Courts16 Dec 1986Dismissed
Fazlur Rehman by Lrs. Rehmat Bai Vs Mst. Safia and Another
Rajasthan High Court · (1987) 1 WLN 577
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,930 of 2,241
High Courts16 Dec 1986Dismissed
Municipal Board Vs Controlling Authority under Payment of Gratuity Act
Rajasthan High Court · (1987) RLW 154 : (1987) WLN 723
Payment of Gratuity Act, 1972 — Section 1, 10, 13, 14, 2Payment of Wages Act, 1936 — Section 2
High Courts12 Dec 1986Dismissed
Hindustan Zinc Ltd. Vs Joint Secretary, I.T.I. Trade Employees Association
Rajasthan High Court · (1987) WLN 39
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF, 33A
High Courts11 Dec 1986
Chander Vs Bhawani Singh
Rajasthan High Court · (1988) 2 ACC 292
Motor Vehicles Act, 1939 — Section 110D
High Courts11 Dec 1986Dismissed
Mangalam Cement Ltd. and Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1987 Raj 186 : (1987) 2 WLN 643
Constitution of India, 1950 — Article 14, 300ARajasthan Land Tax Act, 1985 — Section 2, 3, 4(1), 5
High Courts11 Dec 1986
Chhagna Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 66
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16, 2
High Courts10 Dec 1986
Darshan Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 744 : (1987) 1 WLN 526
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 392, 397, 452
High Courts10 Dec 1986
Artee Minerals and Others Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 1086 : (1986) RLW 733 : (1987) 1 WLN 94
Insecticides Act, 1968 — Section 33
High Courts10 Dec 1986Allowed
Dal Singh Vs Surjeet Singh and Another
Rajasthan High Court · (1987) WLN 704
Criminal Procedure Code, 1973 (CrPC) — Section 202, 302, 482Penal Code, 1860 (IPC) — Section 114, 302, 307, 34
High Courts09 Dec 1986Allowed
Bhola alias Ram Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 170 : (1987) WLN 122
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts09 Dec 1986Allowed
Ranu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 60
High Courts09 Dec 1986Dismissed
Balu Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 53
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts09 Dec 1986Dismissed
Capt. Desh Raj Lamba Vs Union of India (UOI)
Rajasthan High Court · (1986) RLW 664 : (1987) WLN 746
High Courts09 Dec 1986
Poorana Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 46
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 312Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts09 Dec 1986Dismissed
Santa Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 83
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Dec 1986Dismissed
Kan Singh and Others Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1987) 2 WLN 292
Constitution of India, 1950 — Article 14
High Courts05 Dec 1986Dismissed
Jitendra and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 95
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 324
High Courts05 Dec 1986Dismissed
Birbal Ram Vs Superintending Engineer etc.
Rajasthan High Court · (1987) WLN 1
Rajasthan Irrigation and Drainage Act, 1954 — Section 18
High Courts05 Dec 1986Dismissed
Thawara and Dubbal Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 693 : (1987) RLW 732 : (1987) 2 WLN 912
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 326, 34
High Courts05 Dec 1986
Jeeta Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 662 : (1987) WLN 740
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 379Railways Act, 1989 — Section 120