COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,928 of 2,241

High Courts09 Jan 1987

Purshottam Vs Manju Kumari and Others

Rajasthan High Court · (1988) 1 ACC 348

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High Courts08 Jan 1987

Dinesh Chandra and Another Vs State of Rajasthan

Rajasthan High Court · (1987) WLN 283

Penal Code, 1860 (IPC) — Section 395, 412

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High Courts08 Jan 1987Dismissed

Subhkaran Vs State of Rajasthan and Others

Rajasthan High Court · (1987) WLN 147

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482

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High Courts08 Jan 1987

Karam Singh Vs State of Rajasthan

Rajasthan High Court · (1987) 2 WLN 434

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High Courts08 Jan 1987Allowed

Udai Lal Vs Shankar Lal and Others

Rajasthan High Court · (1987) 1 WLN 588

Civil Procedure Code, 1908 (CPC) — Section 98

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High Courts08 Jan 1987Allowed

Banna Ram Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 11 : (1987) 1 WLN 205

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 447

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High Courts08 Jan 1987Dismissed

Ramzan Khan Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 481

Penal Code, 1860 (IPC) — Section 420

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High Courts08 Jan 1987Dismissed

Vijai Singh Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 12 : (1987) 1 WLN 92

Industrial Disputes Act, 1947 — Section 2, 25, 25B, 25F, 25G

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High Courts08 Jan 1987Allowed

Kishan Lal Vs State of Rajasthan

Rajasthan High Court · (1987) 2 WLN 184

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High Courts07 Jan 1987Allowed

Shambhu Singh Vs Rajasthan State Road Transport Corporation

Rajasthan High Court · (1987) WLN 222

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High Courts07 Jan 1987

Income Tax Officer Vs Gopal Dhamani and Laxmi Narain Dhamani

Rajasthan High Court · (1988) 172 ITR 462

Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Income Tax Act, 1961 — Section 276C

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High Courts07 Jan 1987

Ramesh Chandra Vs Commissioner of Income Tax

Rajasthan High Court · (1987) 166 ITR 8

Income Tax Act, 1961 — Section 139, 184, 217

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High Courts07 Jan 1987

Income Tax Officer Vs Gopal Dhamani

Rajasthan High Court · (1988) CriLJ 1079 : (1987) 66 CTR 48 : (1988) 1 RLW 84 : (1987) 2 WLN 155

Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Income Tax Act, 1961 — Section 132, 276

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High Courts07 Jan 1987Dismissed

Zabar Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1987) 1 WLN 592

Rajasthan Police Subordinate Service Rules, 1974 — Rule 24

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High Courts07 Jan 1987

Umesh Chandra Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 168 : (1987) 2 WLN 427

Penal Code, 1860 (IPC) — Section 307, 324

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High Courts07 Jan 1987Allowed

Ambe Prasad Vs State of Rajasthan and Others

Rajasthan High Court · (1987) WLN 142

Criminal Procedure Code, 1973 (CrPC) — Section 173, 198, 482Penal Code, 1860 (IPC) — Section 109, 120B, 419, 420, 494

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High Courts06 Jan 1987Dismissed

Radha Kishan Takwani Vs Union of India (UOI) and Others

Rajasthan High Court · (1987) WLN 209

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High Courts06 Jan 1987Dismissed

Barishal Singh Vs State of Rajasthan

Rajasthan High Court · (1987) 2 WLN 179

Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts06 Jan 1987Allowed

Shanti Lal Vs Roshan Lal and Another

Rajasthan High Court · (1987) 1 WLN 424

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High Courts06 Jan 1987Allowed

Pesticides India and Another Vs Assistant Collector of Central Excise and Customs

Rajasthan High Court · (1987) 30 ELT 651 : (1987) RLW 157 : (1987) 1 WLN 370

Customs Act, 1962 — Section 12, 2(14), 45, 47, 57

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