High Courts14 Jan 1987
Sehkari Upbhokta Wholesale Bhandar Ltd. Vs Pannalal Bordia and Another
Rajasthan High Court · (1988) 2 LLJ 123 : (1987) 2 WLN 11
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,927 of 2,241
High Courts13 Jan 1987Dismissed
Beg Raj and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 311
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Jan 1987
Yogendra Sharma Vs Narain Das and Others
Rajasthan High Court · (1988) 1 WLN 214
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(3)
High Courts13 Jan 1987Dismissed
Raja Laxman Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1988 Raj 44 : (1987) 2 WLN 598
Transfer of Property Act, 1882 — Section 108, 111
High Courts13 Jan 1987
Mohd. Umar Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 504
Prevention of Food Adulteration Act, 1954 — Section 16, 17
High Courts13 Jan 1987
Ram Kumar Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 497
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304Probation of Offenders Act, 1958 — Section 11, 6
High Courts12 Jan 1987
Ram Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 302, 325
High Courts12 Jan 1987Allowed
Vijai Shankar and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 665
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts12 Jan 1987Dismissed
Ganga Ram and Another Vs Prabhu Dayal and Another
Rajasthan High Court · (1987) RLW 482 : (1987) 1 WLN 394
Criminal Procedure Code, 1973 (CrPC) — Section 397, 435
High Courts12 Jan 1987Dismissed
Umesh Chandra Vs K.G. Sooji
Rajasthan High Court · (1989) WLN 513
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Customs Act, 1962 — Section 135Evidence Act, 1872 — Section 145, 165
High Courts12 Jan 1987
Keva and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 646
Penal Code, 1860 (IPC) — Section 147, 148, 149, 325, 326
High Courts12 Jan 1987Dismissed
Kamruddin Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 355
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts09 Jan 1987Allowed
Rama Ballabh and Another Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 161
Criminal Procedure Code, 1973 (CrPC) — Section 198, 394, 417Essential Commodities Act, 1955 — Section 3, 7Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts09 Jan 1987Allowed
Rakesh Kumar Vs Gramothan Vidyapeeth Siksha Mahavidyalaya and Another
Rajasthan High Court · (1987) 2 WLN 339
Constitution of India, 1950 — Article 12, 226
High Courts09 Jan 1987
Jamna Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts09 Jan 1987Dismissed
Employees' State Insurance Corporation Vs M.P. Roongta and Others
Rajasthan High Court · (1995) 3 LLJ 598 : (1987) RLW 537 : (1987) 1 WLN 670
Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 2(17), 40, 85
High Courts09 Jan 1987Dismissed
Jaichand Lal Kishori Lal Vs Banshi Dhar Jeewan Ram
Rajasthan High Court · (1987) 1 WLN 591
High Courts09 Jan 1987
Mohan Lal alias Hanuman Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 349 : (1987) 1 WLN 657
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 457
High Courts09 Jan 1987Dismissed
Amar Singh Vs Union of India (UOI)
Rajasthan High Court · (1987) WLN 211
High Courts09 Jan 1987Dismissed
Mahavir Prasad Vs Panchayat Sri Digamber Jain Mandir
Rajasthan High Court · (1988) 1 RLW 153 : (1987) 2 WLN 22
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A