High Courts29 Jan 1987Allowed
Viri Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 680
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 148, 149, 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,925 of 2,241
High Courts29 Jan 1987
Mangilal Vyas Vs State of Rajasthan
Rajasthan High Court · (1988) CriLJ 1188 : (1989) WLN 541 : (1987) 1 WLN 727
Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 136, 21Co-operative Societies Act, 1912 — Section 41
High Courts29 Jan 1987Allowed
Miss Alka Agarwal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1987) 66 STC 204
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 246, 301, 304
High Courts28 Jan 1987Allowed
Shyam Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1987) RLW 342 : (1987) 1 WLN 747
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 25
High Courts28 Jan 1987Dismissed
Kamal Auto Industries Vs Commercial Taxes Officer
Rajasthan High Court · (1988) 2 RLW 131 : (1988) 1 WLN 414
Rajasthan Sales Tax Act, 1954 — Section 11B
High Courts28 Jan 1987Dismissed
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 649
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 325, 326
High Courts28 Jan 1987Dismissed
Haneef Khan and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 462
Penal Code, 1860 (IPC) — Section 140, 149, 302, 325, 326
High Courts28 Jan 1987Dismissed
Sukhdeo Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 63 : (1987) 1 WLN 545
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Jan 1987Allowed
J.K. Motors and Others Vs Bhagwati Narain
Rajasthan High Court · (1987) RLW 593 : (1987) 2 WLN 464
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts28 Jan 1987
Bakhtawar Khan Vs Noor Mohammad
Rajasthan High Court · (1989) 1 WLN 485
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Jan 1987
Sahib Ram Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 647
Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts28 Jan 1987Dismissed
Gopal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 305
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jan 1987Allowed
Kalyan and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 89
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts27 Jan 1987Dismissed
Moola and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 673
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 401
High Courts27 Jan 1987Allowed
Mishri Lal Vs Ram Khiladi and Others
Rajasthan High Court · (1987) 1 WLN 765
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34
High Courts27 Jan 1987Dismissed
Chand Ali and Vs Mahesh Shikshan Sansthan and Others
Rajasthan High Court · AIR 1987 Raj 137 : (1987) 1 WLN 315
Constitution of India, 1950 — Article 226
High Courts27 Jan 1987
Golcha Properties (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 169 ITR 525
Income Tax Act, 1961 — Section 139, 153(1), 215, 246, 32Income Tax Rules, 1962 — Rule 6C(3)
High Courts27 Jan 1987
Beguram Vs Jaipur Udhyog Ltd.
Rajasthan High Court · (1988) CriLJ 1452 : (1989) WLN 502 : (1987) 1 WLN 238
COMPANIES ACT, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 389, 468, 472
High Courts27 Jan 1987Dismissed
Beguram Vs Jaipur Udhyog Limited
Rajasthan High Court · (1987) 61 CompCas 744 : (1987) RLW 56
Companies Act, 1956 — Section 630, 630(1)Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 468(2), 472
High Courts23 Jan 1987
Bapu Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 859
Criminal Procedure Code, 1973 (CrPC) — Section 300, 304, 313Penal Code, 1860 (IPC) — Section 115, 116, 302, 34