High Courts05 Feb 1987Dismissed
R.S.E.B. and Others Vs Rambabu and State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 24
Rajasthan Tenancy Act, 1955 — Section 91, 92A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,924 of 2,241
High Courts04 Feb 1987
Smt. Shakuntla Devi Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 265 : (1987) WLN 701
Constitution of India, 1950 — Article 14, 16
High Courts04 Feb 1987Allowed
Durga Prasad Choudhary Vs Amar Singh and Bal Singh
Rajasthan High Court · (1987) RLW 332 : (1987) 2 WLN 470
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Feb 1987
Kailash Chand Bansal Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 664
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Feb 1987
Dr. Ratan Chand Mathur Vs Durga Devi
Rajasthan High Court · (1987) 1 WLN 651
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Feb 1987Dismissed
Commercial Taxes Officer Vs Kamal and Co.
Rajasthan High Court · (1987) 67 STC 402
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts03 Feb 1987Allowed
Chhotulal and Others Vs Ratan Chand and Others
Rajasthan High Court · AIR 1988 Raj 80 : (1987) RLW 242 : (1987) 1 WLN 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 98
High Courts03 Feb 1987Dismissed
Commercial Taxes Officer Vs Mangi Ram Hari Ram
Rajasthan High Court · (1987) 67 STC 283
Rajasthan Sales Tax Act, 1964 — Section 6(1)
High Courts03 Feb 1987Dismissed
Bhamji Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 405
Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 1987Allowed
Commercial Taxes Officer Vs S. Zoraster and CO.
Rajasthan High Court · (1988) 68 STC 89
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts03 Feb 1987Dismissed
Commercial Taxes Officer Vs Tata Oil Mills Ltd.
Rajasthan High Court · (1987) 67 STC 389
Rajasthan Sales Tax Act, 1954 — Section 2(t)
High Courts03 Feb 1987
Madan Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 455
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Feb 1987Allowed
R.S.R.T.C. Vs Judge, Labour Court
Rajasthan High Court · (1987) RLW 40 : (1987) 2 WLN 864
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Feb 1987Dismissed
Kanwara Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 367
Penal Code, 1860 (IPC) — Section 14, 148, 149, 323, 326
High Courts02 Feb 1987Dismissed
Commercial Taxes Officer Vs Moongalal Durgalal
Rajasthan High Court · (1987) 67 STC 291
Rajasthan Sales Tax Act, 1994 — Section 2(mm)
High Courts02 Feb 1987Dismissed
Commercial Taxes Officer Vs Oriental Agencies
Rajasthan High Court · (1988) 68 STC 141
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts02 Feb 1987Allowed
Assistant Commercial Taxes Officer Vs Regal Sports and Another
Rajasthan High Court · (1987) 67 STC 379
Rajasthan Sales Tax Act, 1964 — Section 15
High Courts02 Feb 1987
Jai Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 134
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1987Dismissed
Radhey Shyam Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 429
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 381, 408
High Courts31 Jan 1987Allowed
Brij Lal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 18 : (1987) 2 WLN 195
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302