High Courts11 Feb 1987

Bheenv Raj Vs State of Rajasthan

Rajasthan High Court · (1987) 1 WLN 241

Arms Act, 1959 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 379, 482Penal Code, 1860 (IPC) — Section 323, 325, 327, 332, 353
High Courts11 Feb 1987Partly Allowed

Desraj Vs Omprakash and Another

Rajasthan High Court · AIR 1988 Raj 154 : (1987) RLW 177 : (1987) 2 WLN 268

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(3), 13(4), 13(6)
High Courts11 Feb 1987Allowed

Fazru Vs State of Rajasthan

Rajasthan High Court · (1987) 1 WLN 616

Criminal Procedure Code, 1973 (CrPC) — Section 217, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts10 Feb 1987

Keshri Singh Vs State of Rajasthan

Rajasthan High Court · (1988) 1 RLW 156 : (1987) 2 WLN 69

Arms Act, 1959 — Section 25, 3, 4Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5ACriminal Procedure Code, 1973 (CrPC) — Section 107