High Courts19 Feb 1987
Amria Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 237 : (1987) 1 WLN 397
Penal Code, 1860 (IPC) — Section 379, 397, 447
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,921 of 2,241
High Courts19 Feb 1987Allowed
Shree Kant Vs Kailash Chand
Rajasthan High Court · (1987) RLW 222 : (1987) 2 WLN 236
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts18 Feb 1987
Bihari Lal Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 362
Essential Commodities Act, 1955 — Section 3, 7
High Courts18 Feb 1987Dismissed
Jagpal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 583
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts18 Feb 1987
Bhawani Singh Vs Ram Swaroop
Rajasthan High Court · (1987) 1 WLN 661
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 210
High Courts18 Feb 1987
Ganga Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 152 : (1987) WLN 363
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts18 Feb 1987Allowed
State of Rajasthan Vs Ram Pratap and Others
Rajasthan High Court · (1988) 2 WLN 14
Constitution of India, 1950 — Article 14, 226, 40
High Courts17 Feb 1987
Gopal Prasad Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 747 : (1987) 1 WLN 655
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Feb 1987Dismissed
L.D. Sapra and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 214 : (1987) 1 WLN 725
Criminal Procedure Code, 1973 (CrPC) — Section 223, 482
High Courts16 Feb 1987
Sukhdeo Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 366
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts16 Feb 1987
Ghanshyam Vs Bheru Lal
Rajasthan High Court · (1987) RLW 103 : (1988) 1 RLW 576 : (1987) WLN 717
Penal Code, 1860 (IPC) — Section 307
High Courts16 Feb 1987Dismissed
Narayan Puri Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 280
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 1987
Hindustan Ciba Geigy Ltd Vs State and Others
Rajasthan High Court · (1988) CriLJ 1186 : (1987) RLW 122 : (1987) 1 WLN 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 13, 29
High Courts16 Feb 1987Allowed
Omkar Lal Vs Rajasthan State Electricity Board
Rajasthan High Court · (1987) RLW 216 : (1987) 1 WLN 742
Rajasthan State Electricity Board Employees Services Regulations, 1964 — Regulation 19
High Courts16 Feb 1987Dismissed
Jangeer Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 340
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts16 Feb 1987
Prakash Raj Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 439
Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts16 Feb 1987Dismissed
Ranjit Singh Vs Manakchand
Rajasthan High Court · (1987) RLW 38 : (1987) 2 WLN 862
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts13 Feb 1987
Nathu Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 220
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts13 Feb 1987Allowed
Nand Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 571
Criminal Procedure Code, 1973 (CrPC) — Section 174, 436Hindu Marriage Act, 1955 — Section 10Penal Code, 1860 (IPC) — Section 120B, 302, 34, 436
High Courts13 Feb 1987
Lal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 500
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326