High Courts09 Feb 1987Dismissed
Rajendra Prasad Pareek Vs Smt. Krishna Devi Pareek
Rajasthan High Court · AIR 1988 Raj 86 : (1987) RLW 255 : (1987) 1 WLN 326
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,923 of 2,241
High Courts09 Feb 1987Allowed
Mahaveer Singh Vs Municipal Board
Rajasthan High Court · (1988) 1 RLW 225 : (1987) 1 WLN 494
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts09 Feb 1987Allowed
U.I.T. and Another Vs Smt. Leela Devi
Rajasthan High Court · (1987) WLN 551
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Feb 1987Allowed
Gyasi Thakur and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1987) WLN 756
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 341
High Courts06 Feb 1987Dismissed
Sohania and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 438
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 300, 302, 304, 334, 34Probation of Offenders Act, 1958 — Section 6
High Courts06 Feb 1987Dismissed
Bharat Lal and Others Vs Kodar Lal
Rajasthan High Court · (1987) 2 WLN 26
High Courts06 Feb 1987Dismissed
Parmeshwar alias Premsukh Vs Smt. Vimla
Rajasthan High Court · (1987) 1 WLN 224
High Courts06 Feb 1987Dismissed
Guru Dayal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 272
Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 1987Dismissed
State of Rajasthan and Another Vs Beni Prasad Sharma
Rajasthan High Court · (1987) RLW 188 : (1987) 1 WLN 257
Constitution of India, 1950 — Article 14, 16
High Courts06 Feb 1987
Soni alias Sunita and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 433
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 15(2), 3(1)
High Courts06 Feb 1987Allowed
Mahideeta Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 446
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 1987Allowed
Moti Lal Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 573 : (1987) RLW 285 : (1987) 2 WLN 400
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 147, 307, 323, 326, 380
High Courts06 Feb 1987Allowed
Gopi Krishna Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 276
Constitution of India, 1950 — Article 226
High Courts05 Feb 1987Allowed
Smt. Ambika Devi Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 02 RAJ CK 0109
High Courts05 Feb 1987
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 169 : (1987) 2 WLN 73
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 304, 441, 442, 448Probation of Offenders Act, 1958 — Section 4
High Courts05 Feb 1987
A.K. Allarakha Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 64 CTR 161 : (1987) 166 ITR 466
High Courts05 Feb 1987
A.C. Traders Vs Nawal Kishore
Rajasthan High Court · AIR 1988 Raj 118 : (1987) 2 WLN 375
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts05 Feb 1987Allowed
Suresh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 593
Penal Code, 1860 (IPC) — Section 403, 411
High Courts05 Feb 1987Dismissed
RSEB Vs Rambabu
Rajasthan High Court · (1989) 2 WLN 434
Rajasthan Tenancy Act, 1955 — Section 207, 91