High Courts23 Jan 1987Allowed
Gopal and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 223
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,926 of 2,241
High Courts23 Jan 1987Dismissed
Chagan Lal Vs Shyam Lal and Others
Rajasthan High Court · (1987) RLW 358 : (1987) 1 WLN 400
Criminal Procedure Code, 1973 (CrPC) — Section 379, 451, 482Penal Code, 1860 (IPC) — Section 341, 379, 420, 467
High Courts22 Jan 1987Dismissed
Ram Naresh Sharma Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1987) WLN 219
High Courts22 Jan 1987
Hindustan Asbestos Cement Product Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 01 RAJ CK 0062
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts22 Jan 1987Allowed
T.N. Sahmai Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 259 : (1987) 2 WLN 759
High Courts22 Jan 1987Allowed
Harjeet Singh Vs Smt. Guddi
Rajasthan High Court · (1987) RLW 480 : (1987) WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 15
High Courts22 Jan 1987Allowed
Uchi alias Gopal and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 531
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 307, 323, 324, 34
High Courts22 Jan 1987Allowed
Mangi Lal Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (1987) WLN 216
Industrial Disputes Act, 1947 — Section 10, 12
High Courts21 Jan 1987Dismissed
Kesa and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1987 Raj 120 : (1987) RLW 1 : (1989) 2 WLN 446 : (1987) 1 WLN 193
Constitution of India, 1950 — Article 226Rajasthan Tenancy (Fixation of Ceiling of Land) Government Rules, 1963 — Rule 14Rajasthan Tenancy Act, 1955 — Section 257, 30D, 30D(1), 30DD
High Courts20 Jan 1987Dismissed
Associated Iron and Steel Industries Ltd. and Another Vs Union of India (UOI) and Another
Rajasthan High Court · (1987) 67 STC 85
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 19, 20, 226
High Courts20 Jan 1987
Golcha Properties (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 166 ITR 259
Income Tax Act, 1961 — Section 153(1), 32(1), 32(1A)
High Courts20 Jan 1987
Prahlad Maliram Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 63 CTR 271 : (1987) 166 ITR 149
Income Tax Act, 1961 — Section 147, 271(1)
High Courts19 Jan 1987Dismissed
Ali Mohammed Vs Smt. Zaida
Rajasthan High Court · (1987) 2 WLN 27
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13, 5, 7
High Courts16 Jan 1987Dismissed
Usuf Ali Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 58 : (1987) RLW 583 : (1987) 1 WLN 204
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 354, 376, 456, 511
High Courts16 Jan 1987
Subhash Chandra Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) CriLJ 1077 : (1987) 1 WLN 220
Criminal Procedure Code, 1973 (CrPC) — Section 172, 177Evidence Act, 1872 — Section 123, 145, 161
High Courts16 Jan 1987
Mohanlal Vs National Insurance Company Ltd. and Others
Rajasthan High Court · (1987) ACJ 346 : AIR 1987 Raj 106 : (1987) RLW 13 : (1987) 1 WLN 123
Motor Vehicles Act, 1939 — Section 92A
High Courts16 Jan 1987
Layak Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 127
Penal Code, 1860 (IPC) — Section 457
High Courts15 Jan 1987Dismissed
Bhagwan Das Bhargava Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 459
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 239, 482Penal Code, 1860 (IPC) — Section 120B, 226, 307, 324, 326
High Courts15 Jan 1987Allowed
Har Narain Vs Nagami Lal
Rajasthan High Court · (1987) RLW 677 : (1987) WLN 770
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jan 1987Dismissed
Mohan Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 186
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 34