High Courts06 Jan 1987Dismissed
Suraj Narain Vs Smt. Saraswati Devi and Another
Rajasthan High Court · (1987) RLW 686 : (1987) 2 WLN 489
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Succession Act, 1956 — Section 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,929 of 2,241
High Courts06 Jan 1987
Govind Sahai Vs Prem Devi
Rajasthan High Court · (1988) CriLJ 638 : (1989) WLN 510 : (1987) 1 WLN 210
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Jan 1987Dismissed
Sanwarmal and Another Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 145 : (1987) 1 WLN 153
Prevention of Food Adulteration Act, 1954 — Section 10, 13, 14A, 16, 20
High Courts06 Jan 1987Dismissed
Sarnam Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 581
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 326
High Courts06 Jan 1987Dismissed
Assistant Engineer, P.W.D. Vs Khalid Ahmed and Another
Rajasthan High Court · (1987) WLN 217
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Jan 1987
Bheem Singh Vs Rajasthan Co-operative Dairy Federation and Others
Rajasthan High Court · (1987) WLN 212
High Courts06 Jan 1987Dismissed
Megha Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 214
Penal Code, 1860 (IPC) — Section 302
High Courts05 Jan 1987Dismissed
Yashwant Singh Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (1987) WLN 291
State Financial Corporations Act, 1951 — Section 29, 32
High Courts05 Jan 1987Allowed
Karni Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · (1987) WLN 223
High Courts05 Jan 1987Allowed
Hindustan Automobiles Vs Commercial Taxes Officer
Rajasthan High Court · (1987) 66 STC 194
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts05 Jan 1987Dismissed
Rajasthan State Ware Housing Corporation Vs Authority appointed under the Payment of Wages Act
Rajasthan High Court · (1987) RLW 16 : (1987) 1 WLN 503
Civil Procedure Code, 1908 (CPC) — Section 115Industrial Disputes Act, 1947 — Section 25F, 25FF, 25FFFPayment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
High Courts05 Jan 1987Dismissed
Ram Pratap Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 559
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 38
High Courts19 Dec 1986
Prahlad Rai Saraf Vs State of Rajasthan
Rajasthan High Court · (1989) 179 ITR 67 : (1987) RLW 252 : (1987) 2 WLN 336
Criminal Procedure Code, 1973 (CrPC) — Section 438Income Tax Act, 1961 — Section 276C, 276CC
High Courts19 Dec 1986Dismissed
Sohan Lal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) WLN 741
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14, 33
High Courts18 Dec 1986Allowed
Commercial Taxes Officer Vs Mahaveer Financiers
Rajasthan High Court · (1987) 67 STC 395
Rajasthan Sales Tax Act, 1954 — Section 16
High Courts18 Dec 1986Allowed
Commercial Taxes Officer Vs Poddar Spinning Mills
Rajasthan High Court · (1987) 67 STC 359
Rajasthan Sales Tax Act, 1954 — Section 16
High Courts17 Dec 1986Allowed
Yadu Raj Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 1 WLN 304
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 10A, 17Road Transport Corporations Act, 1950 — Section 3
High Courts17 Dec 1986Allowed
Mool Chand Vs Poonam Chand
Rajasthan High Court · (1987) WLN 675
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(3), 13(4)
High Courts16 Dec 1986Allowed
Prabhu Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 208
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323