High Courts01 May 1987
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 640
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 336
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,913 of 2,241
High Courts29 Apr 1987Dismissed
Prabhu Narain Khati and Another Vs Daulat Ram Verma
Rajasthan High Court · AIR 1988 Raj 53 : (1987) RLW 727 : (1987) 2 WLN 773
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151
High Courts28 Apr 1987Dismissed
Prem Chand Vs Thakurji Adinathji
Rajasthan High Court · (1987) RLW 220 : (1987) 2 WLN 233
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Apr 1987Dismissed
Madan Lal Khuteta Vs Badri Narayan
Rajasthan High Court · AIR 1988 Raj 61 : (1987) RLW 575 : (1987) 2 WLN 525
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11
High Courts28 Apr 1987Dismissed
The Malva Vanaspati and Chemicals Co. Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (1987) 66 STC 267
High Courts28 Apr 1987Dismissed
Shanti Lal and Another Vs Shiv Pal Singh
Rajasthan High Court · AIR 1988 Raj 130 : (1987) RLW 208 : (1987) 2 WLN 221
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4), 13(5)
High Courts27 Apr 1987Dismissed
Assistant Commercial Taxes Officer Vs Ramesh Leather Store
Rajasthan High Court · (1987) 67 STC 462
High Courts23 Apr 1987Dismissed
Commercial Taxes Officer Vs Trilok Chand Prem Prakash
Rajasthan High Court · (1987) 67 STC 432
Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 68
High Courts23 Apr 1987Dismissed
Commercial Taxes Officer Vs Ceat Tyres of India
Rajasthan High Court · (1988) 68 STC 53
High Courts22 Apr 1987Dismissed
Arun Kumar Tavekar Vs Ranjeet Mathur and Others
Rajasthan High Court · (1988) 1 WLN 342
Administrative Tribunals Act, 1985 — Section 28Constitution of India, 1950 — Article 226, 227, 323Contempt of Courts Act, 1971 — Section 10, 11, 12, 3
High Courts22 Apr 1987Allowed
D.C.M. Ltd. and Another Vs Assistant Engineer (HMT Sub-Division), Rajasthan State Electricity Board, Kota and Another
Rajasthan High Court · AIR 1988 Raj 64 : (1987) 2 WLN 538
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 26, 44, 49Electricity Act, 1910 — Section 22, 22B, 24
High Courts21 Apr 1987Allowed
Ram Bharose and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 2 WLN 826
Constitution of India, 1950 — Article 226, 227
High Courts21 Apr 1987Allowed
Madhu Sudan Vs Pushpa alias Bhawana
Rajasthan High Court · (1987) 2 RCR(Criminal) 144 : (1987) RLW 143 : (1987) 2 WLN 484
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts21 Apr 1987
Kishna Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 379
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts20 Apr 1987Allowed
Mohan Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 293 : (1987) 2 WLN 33
Criminal Procedure Code, 1973 (CrPC) — Section 100, 164Penal Code, 1860 (IPC) — Section 161
High Courts14 Apr 1987Dismissed
Bharat Lal Dugal Vs The Registrar, Sahakari Samities and Another
Rajasthan High Court · (1987) WLN 690
Rajasthan Co-operative Societies Act, 1965 — Section 75Rajasthan Co-operative Societies Rules, 1966 — Rule 32(3)
High Courts14 Apr 1987
Gurjeet Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 303
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 447
High Courts14 Apr 1987
Kamla Devi Vs Border Security Force, Jodhpur and Others
Rajasthan High Court · AIR 1988 Raj 205 : (1988) 2 RLW 154 : (1988) 1 WLN 730
Rajasthan Land Acquisition Act, 1953 — Section 23, 3, 4
High Courts14 Apr 1987
Himmat Singh and Others Vs Bhagwana Ram and Others
Rajasthan High Court · (1988) CriLJ 614 : (1987) RLW 230 : (1987) 1 WLN 538
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts14 Apr 1987
Commissioner of Income Tax Vs Dina Lal Gupta
Rajasthan High Court · (1988) 70 CTR 3 : (1988) 170 ITR 583
Contract Act, 1872 — Section 63, 73Income Tax Act, 1961 — Section 43(5)