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Rajasthan High Court judgments

44,813 judgments · page 1,912 of 2,241

High Courts19 May 1987Dismissed

Kanwar Pal Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1988 Raj 150 : (1987) RLW 499 : (1987) 2 WLN 676

Constitution of India, 1950 — Article 19(1), 226Rajasthan Co-operative Societies Act, 1965 — Section 30, 31Rajasthan Co-operative Societies Rules, 1966 — Rule 32(2)
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High Courts15 May 1987Dismissed

State of Rajasthan Vs Dev Kishan

Rajasthan High Court · (1987) RLW 329 : (1987) 2 WLN 45

Criminal Procedure Code, 1973 (CrPC) — Section 164, 193, 306, 308Penal Code, 1860 (IPC) — Section 120B, 193, 307, 341, 342
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High Courts06 May 1987

Shamsher Vs Rustam and Others

Rajasthan High Court · AIR 1988 Raj 188 : (1987) RLW 210 : (1987) 2 WLN 224

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 17
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High Courts06 May 1987

Amar Lal Vs State of Rajasthan

Rajasthan High Court · (1988) ACJ 1005 : (1988) CriLJ 1 : (1987) RLW 280 : (1987) 2 WLN 402

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 304A
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High Courts06 May 1987Allowed

Mania Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 176 : (1987) RLW 206 : (1987) 2 WLN 219

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193
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