High Courts20 Jul 1987Dismissed
Magha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 574
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,910 of 2,241
High Courts20 Jul 1987
Nenaram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 Jul 1987Allowed
Abhay Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 489
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts17 Jul 1987Dismissed
Sri Ganganagar Vs Ashok Tyres
Rajasthan High Court · (1988) 68 STC 123
Central Sales Tax Act, 1956 — Section 14
High Courts17 Jul 1987
Durga Lal Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 609
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 307, 323
High Courts17 Jul 1987Allowed
Radha Kishan Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 767
Penal Code, 1860 (IPC) — Section 302, 303, 307, 323, 34
High Courts17 Jul 1987
Kaloo and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 928
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 119, 147, 148, 149, 302
High Courts16 Jul 1987Dismissed
Prasanna and Prakash Vs Oriental Fire and General Insurance Co. Ltd.
Rajasthan High Court · (1988) 1 RLW 193 : (1988) 1 WLN 417
Civil Procedure Code, 1908 (CPC) — Section 36
High Courts16 Jul 1987Dismissed
Smt. Manju Lata Vs Hitkari Co-operative Shiksha Mahila Mahavidyalaya and Others
Rajasthan High Court · (1987) WLN 641
High Courts15 Jul 1987Allowed
Smt. Mooli Bai Vs Tej Karan
Rajasthan High Court · (1987) 2 WLN 448
Rajasthan Rent Control Act, 2001 — Section 13(1)(h), 14(2)
High Courts15 Jul 1987Dismissed
Raj Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 187 : (1988) 1 WLN 161
Criminal Procedure Code, 1973 (CrPC) — Section 173, 184, 223Essential Commodities Act, 1955 — Section 3, 7Petroleum Act, 1934 — Section 23, 29
High Courts15 Jul 1987
Commissioner of Income Tax Vs Sri Ganganagar Fertilizer Corpn.
Rajasthan High Court · (1987) 34 TAXMAN 80
Income Tax Act, 1961 — Section 256(1), 80J, 80J(1)
High Courts14 Jul 1987
Gram Panchayat Vs Nihal Singh
Rajasthan High Court · (1987) RLW 623 : (1987) 2 WLN 751
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 12(3)
High Courts14 Jul 1987Dismissed
CTO, Circle 'A' Vs Bhanwar Lal Mutha and Sons
Rajasthan High Court · (1987) RLW 581 : (1987) 2 WLN 753
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2
High Courts10 Jul 1987Dismissed
Jagdish Goods Transport Co. Vs United Insurance Co. Ltd. and Others
Rajasthan High Court · (1988) ACJ 187 : (1987) RLW 651 : (1987) 2 WLN 768
Motor Vehicles Act, 1988 — Section 110F
High Courts10 Jul 1987Allowed
Sobha Ram and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 RLW 165 : (1988) 1 WLN 168
Criminal Procedure Code, 1973 (CrPC) — Section 117, 197, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 211, 379
High Courts10 Jul 1987Allowed
Commercial Taxes Officer Vs Kamal and Company
Rajasthan High Court · (1987) RLW 619 : (1987) 67 STC 136 : (1987) 2 WLN 748
Rajasthan Sales Tax Act, 1954 — Section 14(1)
High Courts10 Jul 1987Allowed
Hemraj Udyog Vs Commercial Taxes Officer and Others
Rajasthan High Court · (1987) RLW 625 : (1987) 67 STC 229 : (1987) 2 WLN 738
Rajasthan Sales Tax Act, 1954 — Section 5(1)
High Courts10 Jul 1987
Pritam Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 595
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 307, 34, 449, 452