High Courts04 Aug 1987Allowed
Vidhya Prakash Vs Rani Dan
Rajasthan High Court · (1987) RLW 492 : (1987) 2 WLN 763
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,908 of 2,241
High Courts04 Aug 1987Partly Allowed
Sunari Gram Sewa Sahkari Samiti Ltd., Sunari and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1989 Raj 32 : (1988) 2 RLW 486
Rajasthan Co-operative Societies Act, 1965 — Section 2(a), 2(g)Rajasthan Co-operative Societies Rules, 1966 — Rule 32
High Courts04 Aug 1987
Associated Stone Industries (Kota) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 68 CTR 8 : (1988) 170 ITR 653 : (1987) RLW 722
Income Tax Act, 1961 — Section 30, 40
High Courts04 Aug 1987Dismissed
Het Ram Beniwal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 322 : (1988) 1 WLN 350
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 200, 201, 202Penal Code, 1860 (IPC) — Section 120B, 427, 504
High Courts04 Aug 1987Dismissed
Babu Lal Vs Smt Ganga Bai and Others
Rajasthan High Court · (1987) WLN 446
Succession Act, 1925 — Section 213, 214, 23, 57
High Courts03 Aug 1987
Kataria Transport Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 68 CTR 73 : (1988) 170 ITR 626 : (1988) 36 TAXMAN 275
Income Tax Act, 1961 — Section 40
High Courts03 Aug 1987Dismissed
A.R. Mehta Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 766
Criminal Procedure Code, 1973 (CrPC) — Section 195, 200Penal Code, 1860 (IPC) — Section 186, 409
High Courts31 Jul 1987
Hamendra Singh Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 69 CTR 205 : (1988) 170 ITR 508
Income Tax Act, 1961 — Section 57
High Courts30 Jul 1987Dismissed
Smt. Mohan Kanwar Ranawat Vs Board of Revenue
Rajasthan High Court · (1988) 1 RLW 26 : (1989) 2 WLN 412
Rajasthan Tenancy Act, 1955 — Section 30DD, 33B(a)
High Courts30 Jul 1987Allowed
Shyam Sunder Agarwal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1988 Raj 145 : (1987) RLW 669 : (1988) 1 WLN 24 : (1988) 1 WLN 131
Constitution of India, 1950 — Article 14Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959 — Rule 2Rajasthan Land Revenue Act, 1956 — Section 100, 92
High Courts30 Jul 1987
S.K. Bohra Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 72 CTR 209 : (1988) 173 ITR 400
High Courts30 Jul 1987
Commissioner of Income Tax Vs Guman Mal Shushi Chand
Rajasthan High Court · (1988) 170 ITR 503
Income Tax Act, 1961 — Section 187, 187(2), 188Partnership Act, 1932 — Section 42
High Courts30 Jul 1987Allowed
Mst. Aziz Bano and Others Vs Mst. Malka Zamani Begum and Others
Rajasthan High Court · (1987) WLN 627
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Jul 1987Dismissed
Smt. Mohan Kanwar Ranawat and Others Vs Board of Revenue and Others
Rajasthan High Court · (1988) 1 WLN 104
Rajasthan Tenancy Act, 1955 — Section 30DD
High Courts29 Jul 1987Allowed
Smt. Shashi Rani Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 584
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jul 1987
Bhanwar Singh Vs The State
Rajasthan High Court · (1988) CriLJ 1054 : (1987) RLW 674 : (1987) RLW 674 : (1987) WLN 713
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 301, 302
High Courts29 Jul 1987
Commissioner of Income Tax Vs Dadu Wala and Co.
Rajasthan High Court · (1987) 66 CTR 69 : (1988) 170 ITR 491 : (1987) 34 TAXMAN 322
Income Tax Act, 1922 — Section 46(1)Income Tax Act, 1961 — Section 221(1)
High Courts29 Jul 1987
Commissioner of Income Tax Vs Gharsana Beriwal Road Works
Rajasthan High Court · (1987) 65 CTR 313 : (1988) 170 ITR 500 : (1987) 34 TAXMAN 315
Income Tax Act, 1961 — Section 187, 188Partnership Act, 1932 — Section 42
High Courts29 Jul 1987Allowed
Smt. Prem Kaur Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 361 : (1987) 2 WLN 324
Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 13, 3Penal Code, 1860 (IPC) — Section 146, 147, 148, 149, 224
High Courts28 Jul 1987
Commissioner of Income Tax Vs Board Dyeing Company
Rajasthan High Court · (1987) 66 CTR 123 : (1987) 34 TAXMAN 128
Income Tax Act, 1961 — Section 187(2)