High Courts21 Aug 1987Allowed
Babu Lal Vs Surajmal Singh
Rajasthan High Court · (1987) WLN 442
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 408
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,906 of 2,241
High Courts21 Aug 1987Dismissed
Lalu Ram Vs Pitha Ram
Rajasthan High Court · (1987) WLN 443
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 380, 457
High Courts21 Aug 1987Allowed
Chhittarpal Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1987) WLN 429
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 6
High Courts21 Aug 1987Allowed
Girdhari Lal Vs Nagar Parishad and Another
Rajasthan High Court · AIR 1988 Raj 128 : (1988) 1 RLW 75 : (1988) 1 WLN 68
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts21 Aug 1987Allowed
Subhash Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 530
Evidence Act, 1872 — Section 114, 114APenal Code, 1860 (IPC) — Section 376
High Courts20 Aug 1987
Goru Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 757
Penal Code, 1860 (IPC) — Section 379
High Courts20 Aug 1987
Commissioner of Income Tax Vs Kishan Lal Kanhya Lal
Rajasthan High Court · (1987) 66 CTR 191
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts20 Aug 1987
New India Assurance Co. Ltd. Vs Avinash Avinash Vs Gurubeg Singh
Rajasthan High Court · (1988) ACJ 322 : (1989) 65 CompCas 404
Motor Vehicles Act, 1939 — Section 123, 42, 95(2), 96(2)
High Courts20 Aug 1987
Commissioner of Income Tax Vs New Beawar Traders
Rajasthan High Court · (1987) 66 CTR 192 : (1988) 171 ITR 167 : (1987) 34 TAXMAN 321
Income Tax Act, 1961 — Section 271(1), 274
High Courts20 Aug 1987Dismissed
Kesso Ram and Others Vs Rameshwar and Others
Rajasthan High Court · (1987) WLN 449
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Aug 1987
Rajasthan State Road Transport Corporation Vs Jaswant Lal and Others
Rajasthan High Court · (1988) 2 ACC 100
High Courts19 Aug 1987
Hazi Farzand Ali Vs Mst. Noorjahan
Rajasthan High Court · (1988) CriLJ 1421 : (1990) 2 RCR(Criminal) 529 : (1988) 1 RLW 179 : (1987) WLN 588
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 4, 5, 7
High Courts19 Aug 1987
Pyare Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 732
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts18 Aug 1987Allowed
Amrik Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 22 : (1987) WLN 761
Arms Act, 1959 — Section 10, 13, 17, 2, 25Constitution of India, 1950 — Article 25, 258
High Courts18 Aug 1987
Smt. Reeta Sharma Vs University of Rajasthan
Rajasthan High Court · (1987) RLW 757 : (1988) 1 WLN 340
High Courts18 Aug 1987
Smt. Reeta Sharma Vs University of Rajasthan and Others
Rajasthan High Court · (1987) WLN 454
High Courts14 Aug 1987
Gulab Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 RLW 173 : (1988) 1 WLN 427
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts14 Aug 1987
Maharaja Shree Umaid Mills Ltd. (No. 1) Vs Commissioner of Income Tax
Rajasthan High Court · (1989) 175 ITR 70
Income Tax Act, 1961 — Section 37(2B)
High Courts13 Aug 1987Allowed
Mst. Sarmi Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 569
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 1987Dismissed
Kesra Ram Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 590
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 21, 25, 27, 8Penal Code, 1860 (IPC) — Section 302, 324, 325