High Courts28 Aug 1987Allowed
Omshanti Paramhans Deo Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 452
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 34, 427, 447
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,905 of 2,241
High Courts28 Aug 1987Dismissed
Jagal Singh Vs Bal Singh
Rajasthan High Court · (1994) 3 LLJ 89 : (1987) 2 WLN 588
Constitution of India, 1950 — Article 23Payment of Wages Act, 1936 — Section 15(2)Rajasthan Minimum Wages Rules, 1959 — Rule 23, 24A, 26, 26(1)
High Courts28 Aug 1987
Jai Kishan alias Munna Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 451
Arms Act, 1959 — Section 25
High Courts28 Aug 1987Allowed
Abdul Waheed Vs Municipal Board
Rajasthan High Court · (1987) WLN 456
Constitution of India, 1950 — Article 226
High Courts27 Aug 1987
Vishan Das Vs Smt. Savitri Devi
Rajasthan High Court · (1988) WLN 22
Limitation Act, 1963 — Section 5
High Courts27 Aug 1987
COMMISSIONER OF Income Tax Vs MOTI CHAND KHAJANCHI. (DECD. BY LEGAL REPRESENTATIVE)
Rajasthan High Court · (1988) 66 CTR 193 : (1988) 171 ITR 280
Income Tax Act, 1961 — Section 256, 66
High Courts27 Aug 1987
Commissioner of Wealth-tax Vs Moti Chand Khajanchi (Decd. by legal representatives Smt. Kamala Devi and Others)
Rajasthan High Court · (1988) 171 ITR 289
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 256(1)Wealth Tax Act, 1957 — Section 27(1), 5(1)
High Courts27 Aug 1987
Commissioner of Income Tax Vs Moti Chand Khajanchi (decd. by legal representative)
Rajasthan High Court · (1988) 66 CTR 193 : (1988) 171 ITR 280
Income Tax Act, 1961 — Section 256(1), 66
High Courts27 Aug 1987Allowed
Kanhaiya Lal Vs Himmat Lal and Others
Rajasthan High Court · (1988) WLN 46
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Aug 1987
Ramavatar Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 207
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts26 Aug 1987
Nathu Ram Vs State of Rajasthan
Rajasthan High Court · (1988) ACJ 332 : (1987) RLW 745 : (1987) WLN 608
Penal Code, 1860 (IPC) — Section 304A
High Courts24 Aug 1987Dismissed
Chunnu Mian Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 612
Criminal Procedure Code, 1973 (CrPC) — Section 11, 190, 197, 2, 321Penal Code, 1860 (IPC) — Section 313, 323, 330, 411, 457
High Courts24 Aug 1987
Harvinder Singh Vs Jaswant Singh
Rajasthan High Court · (1987) WLN 461
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts24 Aug 1987
Harpreet Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 543
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 124A, 148, 149, 153A, 302
High Courts21 Aug 1987
Commissioner of Income Tax Vs Smt. Anandi Devi
Rajasthan High Court · (1987) WLN 460
Income Tax Act, 1961 — Section 256, 64
High Courts21 Aug 1987Dismissed
Satya Narain Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 458
Criminal Procedure Code, 1973 (CrPC) — Section 31, 353, 482Penal Code, 1860 (IPC) — Section 409, 469, 477A
High Courts21 Aug 1987
Principal, Mayo College Vs Labour Court
Rajasthan High Court · (1988) 2 LLJ 351 : (1988) 1 RLW 120
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 17B, 2, 25F
High Courts21 Aug 1987
Anandi Devi Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 65 CTR 324 : (1988) 169 ITR 130 : (1988) 37 TAXMAN 31
Income Tax Act, 1961 — Section 64(1)
High Courts21 Aug 1987Allowed
Jagdish Prasad Vs Principal, R.N.T. Medical College, Udaipur and Others
Rajasthan High Court · AIR 1988 Raj 174 : (1988) 1 RLW 195
Constitution of India, 1950 — Article 226Rajasthan University Ordinances, 2009 — Ordinance 88
High Courts21 Aug 1987Allowed
Assistant Commercial Taxes Officer Vs Bhoormal and Another
Rajasthan High Court · (1988) 68 STC 280
Rajasthan Sales Tax Act, 1954 — Section 10, 10(1)(b)