High Courts14 Sept 1987Dismissed
Banshi Dhar Vs Chandra Kala
Rajasthan High Court · (1987) RLW 628 : (1987) WLN 469
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 13, 15, 16
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,903 of 2,241
High Courts14 Sept 1987Dismissed
Gulab Vs Anand and Another
Rajasthan High Court · (1987) WLN 498
Penal Code, 1860 (IPC) — Section 379, 380, 441, 447, 448
High Courts14 Sept 1987Allowed
Umrao Mal and Others Vs Smt. Panchi Devi and Others
Rajasthan High Court · (1988) 2 RLW 101 : (1987) WLN 726
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 9 Rule 9
High Courts11 Sept 1987Allowed
Jeet Ram Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 499
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts11 Sept 1987Dismissed
State of Rajasthan Vs Krishna Gopal and Others
Rajasthan High Court · (1987) WLN 509
Penal Code, 1860 (IPC) — Section 465, 471
High Courts11 Sept 1987Allowed
Satya Narain Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 24
Constitution of India, 1950 — Article 226
High Courts10 Sept 1987
Amarlal and Others Vs Devilal and Another
Rajasthan High Court · (1988) 2 ACC 133 : (1989) ACJ 275
High Courts09 Sept 1987Allowed
Ramesh Chandra Soni Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 688 : (1988) WLN 30
Criminal Procedure Code, 1973 (CrPC) — Section 110, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts09 Sept 1987
Patia and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 482
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 147, 149, 150, 151, 152
High Courts08 Sept 1987Allowed
Shree Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 603
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 207, 307
High Courts08 Sept 1987Dismissed
Mohan Lal Vs Om Prakash
Rajasthan High Court · AIR 1989 Raj 132 : (1988) 2 RLW 374 : (1988) 1 WLN 243
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 4, Order 9 Rule 13
High Courts08 Sept 1987
Karaniya Vs State of Rajasthan and Vice Versa
Rajasthan High Court · (1987) WLN 478
Penal Code, 1860 (IPC) — Section 103, 302, 304, 325, 342
High Courts07 Sept 1987
Commissioner of Income Tax Vs S.K. Golcha
Rajasthan High Court · (1988) 173 ITR 664 : (1987) RLW 724
Wealth Tax Act, 1957 — Section 18
High Courts07 Sept 1987Dismissed
Poonam Chand Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 756 : (1988) 1 WLN 95
High Courts07 Sept 1987Dismissed
Poonam Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 575
Rajasthan Civil Services (Joining Time) Rules, 1981 — Rule 5(5)
High Courts06 Sept 1987Allowed
Chaina Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 WLN 278
Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 25
High Courts04 Sept 1987Dismissed
State of Rajasthan Vs Bhera Ram and Another
Rajasthan High Court · (1987) WLN 465
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts04 Sept 1987
Commissioner of Wealth-tax Vs Sanwarmal Shivkumar
Rajasthan High Court · (1987) 66 CTR 5 : (1988) 171 ITR 377
Wealth Tax Act, 1957 — Section 2, 5(1)
High Courts04 Sept 1987
Deep Chand Kothari Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 67 CTR 117 : (1988) 171 ITR 381
Income Tax Act, 1961 — Section 147
High Courts04 Sept 1987
Harikishan Vs Smt. Shantidevi
Rajasthan High Court · (1989) CriLJ 439 : (1988) 1 RLW 304 : (1988) 1 WLN 354
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 135, 482