High Courts14 Oct 1987Dismissed
State of Rajasthan Vs Bhera
Rajasthan High Court · (1988) WLN 11
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,901 of 2,241
High Courts14 Oct 1987Dismissed
Mani Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 8
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 326, 34, 342
High Courts13 Oct 1987Dismissed
State of Rajasthan Vs Heera Lal
Rajasthan High Court · (1988) 1 WLN 11
Prevention of Food Adulteration Act, 1954 — Section 12, 16, 20, 7
High Courts13 Oct 1987
Ukarda Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 13
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Oct 1987Allowed
Jag Ram Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 749 : (1988) WLN 93
Criminal Procedure Code, 1973 (CrPC) — Section 107, 438
High Courts13 Oct 1987
Mst. Bashiran Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 539
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 304
High Courts13 Oct 1987
Smt. Gaindi Devi Vs Secretary, Community Development and Panchayat Department and Others
Rajasthan High Court · (1988) 1 RLW 412 : (1988) 2 WLN 193
Constitution of India, 1950 — Article 14, 39A
High Courts12 Oct 1987
Commissioner of Income Tax Vs Poonam Chand Manmal Trust
Rajasthan High Court · (1988) 171 ITR 153
Appellate Tribunal Rules, 1963 — Rule 45Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts12 Oct 1987Dismissed
State of Rajasthan Vs Ravindra Nath
Rajasthan High Court · (1988) WLN 95
Penal Code, 1860 (IPC) — Section 409, 468, 471
High Courts12 Oct 1987
Prem Agencies Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 67 CTR 11 : (1988) 173 ITR 110 : (1988) 36 TAXMAN 294
Income Tax Act, 1961 — Section 254
High Courts09 Oct 1987Dismissed
State of Rajasthan Vs Dhonkal
Rajasthan High Court · (1988) WLN 96
Opium Act, 1878 — Section 9
High Courts09 Oct 1987Dismissed
State of Rajasthan Vs Narsing Lal
Rajasthan High Court · (1987) WLN 557
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 223, 224, 307, 323, 324
High Courts09 Oct 1987
Kalyan Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 592
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302, 307, 325, 326, 449
High Courts08 Oct 1987Dismissed
State of Rajasthan Vs Nathu
Rajasthan High Court · (1988) WLN 73
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 302, 304, 325, 99
High Courts06 Oct 1987Allowed
Tola Ram Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 76
Penal Code, 1860 (IPC) — Section 302
High Courts06 Oct 1987Dismissed
Raju alias Rajendra Vs Ratan
Rajasthan High Court · (1988) 1 RLW 421 : (1988) WLN 2
Hindu Marriage Act, 1955 — Section 13
High Courts06 Oct 1987
Bhagirath and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 10 RAJ CK 0008
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts23 Sept 1987
Maharaja Shri Umaid Mills Ltd. (No. 2) Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 68 CTR 187 : (1989) 175 ITR 72
Income Tax Act, 1961 — Section 37, 37(2B)
High Courts22 Sept 1987
Sumer Chand Bhandari Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 620
Constitution of India, 1950 — Article 14, 16, 32
High Courts22 Sept 1987
Commissioner of Income Tax Vs Jai Drinks (P.) Ltd.
Rajasthan High Court · (1988) 68 CTR 41 : (1988) 173 ITR 100
Income Tax Act, 1961 — Section 32, 33, 43