High Courts24 Nov 1987
Shankerlal Vs Shankerlal and Others
Rajasthan High Court · (1987) 11 RAJ CK 0006
Motor Vehicles Act, 1939 — Section 103, 103A, 112, 13, 29ATransfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,899 of 2,241
High Courts23 Nov 1987Dismissed
Vasudeo Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 WLN 556
Criminal Procedure Code, 1973 (CrPC) — Section 15, 326, 410Penal Code, 1860 (IPC) — Section 147, 149, 323, 327, 452
High Courts20 Nov 1987Allowed
Davendra Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 RLW 309 : (1988) 1 WLN 370
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 14, 3
High Courts20 Nov 1987Allowed
Shyam Sunder and Bros. Vs C.T.Q., Spl. Circle
Rajasthan High Court · (1988) 1 RLW 333 : (1988) 1 WLN 272
High Courts20 Nov 1987Allowed
Fainji Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 WLN 447
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 151National Security Act, 1980 — Section 14, 3
High Courts19 Nov 1987Allowed
Mauji Ram Vs Lallu Lal and Others
Rajasthan High Court · (1988) 1 WLN 16
High Courts19 Nov 1987Allowed
Madan Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 WLN 72
Marwar Land Revenue Act, 1949 — Section 172Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 36(2)
High Courts17 Nov 1987
Vijai Kumar Vs Municipal Council and Others
Rajasthan High Court · (1988) 1 ACC 173 : (1989) ACJ 185
Motor Vehicles Act, 1939 — Section 110D
High Courts17 Nov 1987
Pappu Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 13
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts13 Nov 1987Allowed
Malviya Regional Engineering College, Non-Teaching Staff Association Vs M.R.E. College Society
Rajasthan High Court · (1988) 1 RLW 387 : (1988) 1 WLN 338
Malviya Regional Engineering College (Administrative and Ministerial Staff) Rules, 1969 — Rule 20, 24
High Courts12 Nov 1987Dismissed
Bajranglal and Another Vs Ramdeo and Another
Rajasthan High Court · (1988) 1 RLW 343 : (1988) 1 WLN 289
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 19A(3)(b)
High Courts12 Nov 1987
Manak Chand Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 88
Penal Code, 1860 (IPC) — Section 226, 324, 326
High Courts11 Nov 1987Dismissed
Hazarilal Sedhram Vs Seth Suryakant Mahavar
Rajasthan High Court · (1988) 2 RLW 367 : (1988) 1 WLN 27
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 6
High Courts11 Nov 1987
Dharamveer Agarwal Vs Kailash Chand
Rajasthan High Court · AIR 1989 Raj 17
Civil Procedure Code, 1908 (CPC) — Section 11, 73(3)General (Civil) Rules, 1952 — Rule 423Provincial Insolvency Act, 1920 — Section 18, 19, 51, 52, 75
High Courts09 Nov 1987Allowed
Jugal Kishore Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 542
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302
High Courts09 Nov 1987
Om Prakash and Another Vs Surjeet
Rajasthan High Court · (1989) ACJ 854 : (1988) 1 WLN 559
Employees Compensation Act, 1923 — Section 10, 2, 4A
High Courts06 Nov 1987
Mirat Ram Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 760
Arms Act, 1959 — Section 25, 3
High Courts04 Nov 1987Allowed
Jai Prakash Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 257
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 211
High Courts04 Nov 1987Dismissed
Water Works and Others Vs Employees State Insurance Corp.
Rajasthan High Court · (1988) WLN 155
Employees State Insurance Act, 1948 — Section 2Factories Act, 1948 — Section 2
High Courts29 Oct 1987
Bagdaram Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 414 : (1988) 1 RLW 32 : (1987) 2 WLN 817
Criminal Procedure Code, 1973 (CrPC) — Section 389, 421, 428Penal Code, 1860 (IPC) — Section 323