High Courts07 Dec 1987Allowed
Phooli Devi and Others Vs Inderjeet Singh and Others
Rajasthan High Court · (1988) ACJ 400
Central Motor Vehicles Rules, 1989 — Regulation 6, 7Motor Vehicles Act, 1939 — Section 110D
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,898 of 2,241
High Courts04 Dec 1987Allowed
Ghan Shyam Charan Vs High Court of Judicature for Rajasthan at Jodhpur and Another
Rajasthan High Court · (1988) 1 RLW 13 : (1988) WLN 1
Constitution of India, 1950 — Article 226
High Courts04 Dec 1987
Gurmeet Singh alias Miekye alias Vikky Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 579
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts04 Dec 1987Allowed
Gurmeet Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 56
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts03 Dec 1987
Rajasthan State Road Transport Corporation Vs Harbanslal and Others
Rajasthan High Court · (1988) 2 ACC 207
High Courts03 Dec 1987Allowed
Kashi Ram Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 680 : (1988) WLN 51
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 438, 439Penal Code, 1860 (IPC) — Section 302, 323, 452
High Courts03 Dec 1987
Ranjeet Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 614
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts03 Dec 1987Allowed
Guman Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 RLW 380 : (1988) 1 WLN 260
Constitution of India, 1950 — Article 226
High Courts03 Dec 1987
Jagjeet Singh Vs Vidhya Dhan and Others
Rajasthan High Court · (1988) 1 ACC 569 : (1989) ACJ 334
High Courts02 Dec 1987
Jai Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 597
Criminal Procedure Code, 1973 (CrPC) — Section 360Essential Commodities Act, 1955 — Section 3, 7
High Courts30 Nov 1987Allowed
Kailash Chand Mittal Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 58
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts27 Nov 1987Dismissed
Kanaram Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · (1987) 11 RAJ CK 0028
Workmens Compensation Act, 1923 — Section 10, 10A, 10A(2), 10B, 2
High Courts27 Nov 1987Dismissed
Hamida Khatoon Vs Union of India (UOI)
Rajasthan High Court · (1987) RLW 761 : (1988) 1 WLN 78
Constitution of India, 1950 — Article 226
High Courts27 Nov 1987Dismissed
Viri Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 82
Criminal Procedure Code, 1973 (CrPC) — Section 210, 362, 482Forward Contracts (Regulation) Act, 1952 — Section 20Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Nov 1987Dismissed
Jagjiwan Chand Bhandari Vs Rajasthan High Court and Others
Rajasthan High Court · (1988) 2 RLW 547 : (1988) 1 WLN 440
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 13
High Courts27 Nov 1987Dismissed
Pradeep Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 429 : (1988) 1 WLN 412
Motor Vehicles Act, 1988 — Section 57(3)
High Courts26 Nov 1987Dismissed
Dr. S.K. Chaudhary Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 337 : (1988) 1 WLN 380
Constitution of India, 1950 — Article 226
High Courts25 Nov 1987
Ramesh Vs Chotu and Others
Rajasthan High Court · (1989) 2 ACC 479 : (1989) ACJ 511
Motor Vehicles Act, 1939 — Section 110D
High Courts25 Nov 1987
Mohammed and Sons Vs Mohammed Ayub and Another
Rajasthan High Court · (1988) 1 RLW 260 : (1988) WLN 7
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 17