High Courts15 Dec 1987Allowed
Surajbhan Vs Sadul Textiles
Rajasthan High Court · AIR 1988 Raj 164 : (1988) 1 RLW 619 : (1988) 1 WLN 663 : (1988) 1 WLN 247
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,897 of 2,241
High Courts14 Dec 1987
Pema Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 659
High Courts11 Dec 1987
Uchhab Kanwar and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1988) 2 ACC 165
High Courts11 Dec 1987Allowed
Rajia and Others Vs Nagarmal and Others
Rajasthan High Court · (1988) ACJ 363
Motor Vehicles Act, 1939 — Section 110D
High Courts11 Dec 1987Allowed
Mishri Lal Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 WLN 654
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 151National Security Act, 1980 — Section 14, 3
High Courts11 Dec 1987Allowed
Banshidhar Saini Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 WLN 270
Penal Code, 1860 (IPC) — Section 120B, 167, 466, 467, 468
High Courts11 Dec 1987Allowed
Chander and Others Vs Bhawani Singh and Others
Rajasthan High Court · (1989) 1 RLW 533
Motor Vehicles Act, 1939 — Section 110D
High Courts11 Dec 1987Partly Allowed
Sohan Lal Vs Nathmal and Another
Rajasthan High Court · AIR 1988 Raj 183 : (1989) 1 RLW 155 : (1988) 1 WLN 237
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts11 Dec 1987
Jagdish and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 227 : (1988) 1 WLN 541
Criminal Procedure Code, 1973 (CrPC) — Section 169Penal Code, 1860 (IPC) — Section 323
High Courts11 Dec 1987
Nemi Chand Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 585
Constitution of India, 1950 — Article 134, 136Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 482Penal Code, 1860 (IPC) — Section 420
High Courts11 Dec 1987
Puriya Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 45
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts10 Dec 1987Allowed
Sawai Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 106 : (1988) 1 WLN 649
Constitution of India, 1950 — Article 141, 161, 21, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 432, 433Penal Code, 1860 (IPC) — Section 201, 302, 325, 452
High Courts10 Dec 1987Dismissed
State of Rajasthan and Another Vs Shiv Dayal and Others
Rajasthan High Court · (1988) 1 WLN 362
Rajasthan Public Trusts Act, 1959 — Section 18, 19, 22
High Courts09 Dec 1987Allowed
Deena Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 369 : (1988) 1 WLN 6
Penal Code, 1860 (IPC) — Section 302
High Courts09 Dec 1987
Bhoop Ram Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 44
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 450
High Courts09 Dec 1987Allowed
Yogesh Prakash Mathur Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 92
High Courts09 Dec 1987Allowed
Madan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 551
Penal Code, 1860 (IPC) — Section 302
High Courts08 Dec 1987Dismissed
Gujarat State Road Trans. Corporation Vs Laxman Singh and Others
Rajasthan High Court · (1988) ACJ 580 : (1988) 1 RLW 103
High Courts07 Dec 1987
Ram Chandra Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 439 : (1988) 1 WLN 610
Criminal Procedure Code, 1973 (CrPC) — Section 412, 482Probation of Offenders Act, 1958 — Section 4