High Courts04 Feb 1988
Ghhagan Kanwar and Others Vs Nainu Ram and Others
Rajasthan High Court · (1988) 2 ACC 374
Motor Vehicles Act, 1988 — Section 95
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,895 of 2,241
High Courts04 Feb 1988
Ghanshyam Dass Vs Anil Kumar
Rajasthan High Court · (1989) 2 ACC 209 : (1989) ACJ 297 : (1988) 1 RLW 684
Motor Vehicles Act, 1988 — Section 110D(2)
High Courts02 Feb 1988Dismissed
Indra Chand and Others Vs Pukh Raj and Another
Rajasthan High Court · (1989) 1 WLN 497
High Courts01 Feb 1988Dismissed
State of Rajasthan and Others Vs Workmen's Compensation Commissioner
Rajasthan High Court · (1993) 3 LLJ 493
Workmens Compensation Act, 1923 — Section 2, 3, 4(1)
High Courts29 Jan 1988Dismissed
Nathu Ram Agrawal Vs Rajasthan Silicate and Glass Industries Private Limited
Rajasthan High Court · (1988) 1 RLW 201 : (1988) 1 WLN 432
COMPANIES ACT, 1956 — Section 334, 433, 434, 439
High Courts29 Jan 1988Allowed
Ghanshyam Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 319
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts28 Jan 1988
Munna Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 431 : (1988) 1 WLN 469
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jan 1988Dismissed
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 208
Criminal Procedure Code, 1973 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 323
High Courts27 Jan 1988Allowed
Fateh Lal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 160
Criminal Procedure Code, 1973 (CrPC) — Section 397Essential Commodities Act, 1955 — Section 3, 7
High Courts27 Jan 1988Dismissed
State of Rajasthan Vs Indra Singh
Rajasthan High Court · (1988) 1 RLW 341 : (1988) 1 WLN 276
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts21 Jan 1988Allowed
Jagjiwan Chand Vs Rajasthan High Court and Others
Rajasthan High Court · (1988) 1 RLW 317 : (1988) 1 WLN 284
Constitution of India, 1950 — Article 226
High Courts20 Jan 1988Dismissed
Sita Ram Das Vs Shri Chaturbhuj Nathji Mandir
Rajasthan High Court · (1988) 2 WLN 548
Rajasthan Public Trusts Act, 1959 — Section 26, 73
High Courts20 Jan 1988Allowed
Jotram and Harlal Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1492
Arms Act, 1959 — Section 25, 27, 29Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 313Penal Code, 1860 (IPC) — Section 100, 103, 105, 224, 302
High Courts19 Jan 1988
Heera Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 102, 156, 451, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Jan 1988
Mst. Karma Vs Harnam Singh and Another
Rajasthan High Court · (1988) 1 RLW 490 : (1988) 1 WLN 489
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts15 Jan 1988Allowed
Phakira Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 717
Penal Code, 1860 (IPC) — Section 379
High Courts13 Jan 1988Dismissed
R.S.R.T.C. Vs Smt. Anand Kanwar and Others
Rajasthan High Court · (1988) ACJ 1051 : (1993) 3 LLJ 566
Workmens Compensation Act, 1923 — Section 22, 4A
High Courts12 Jan 1988Allowed
Teja Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 360
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jan 1988
Leela and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 378 : (1988) 1 WLN 378
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 323, 324, 325Probation of Offenders Act, 1958 — Section 19, 4, 5
High Courts11 Jan 1988Dismissed
Pramod Narain Srivastava Vs The Director, Poddar Institute of Management, Jaipur and Others
Rajasthan High Court · AIR 1990 Raj 14 : (1989) 1 RLW 51 : (1989) WLN 486
Constitution of India, 1950 — Article 226