High Courts13 Aug 1987Dismissed
Mst. Kesar Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 196 : (1988) 1 WLN 752
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,907 of 2,241
High Courts12 Aug 1987
COMMISSIONER OF Income Tax Vs H. H. MAHARAO BHIM SINGHJI.
Rajasthan High Court · (1988) 70 CTR 80 : (1988) 173 ITR 79
Income Tax Act, 1961 — Section 10, 256, 52
High Courts12 Aug 1987
Agarwal Shiksha Samiti Trust Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 66 CTR 95 : (1987) 168 ITR 751 : (1987) RLW 681
Income Tax Act, 1961 — Section 10(22)
High Courts12 Aug 1987
Commissioner of Wealth-tax Vs Smt. Chaka Bai
Rajasthan High Court · (1988) 173 ITR 388
Wealth Tax Act, 1957 — Section 2
High Courts11 Aug 1987
Commissioner of Income Tax Vs Khan Chand Madan Lal
Rajasthan High Court · (1988) 68 CTR 60 : (1988) 173 ITR 309
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts11 Aug 1987Dismissed
Kashmir Singh Vs Kartar Kaur
Rajasthan High Court · (1988) CivCC 264 : (1988) 1 RLW 210 : (1988) 1 WLN 164
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts11 Aug 1987
Controller of Estate Duty Vs H.H. Rajmata Gita Kumari of Kishangarh
Rajasthan High Court · (1988) 173 ITR 277
High Courts10 Aug 1987
Golecha Properties (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 66 CTR 246 : (1988) 171 ITR 47
Campanies (Court) Rules, 1959 — Rule 179Income Tax Act, 1961 — Section 139, 139(8), 153, 2(24), 215Income Tax Rules, 1962 — Rule 117A, 40
High Courts10 Aug 1987
Commissioner of Income Tax Vs Smt. Amar Kumari
Rajasthan High Court · (1988) 68 CTR 237 : (1988) 169 ITR 255
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts07 Aug 1987
Commissioner of Income Tax Vs Sri Niwas Rice and Oil Industries
Rajasthan High Court · (1988) 169 ITR 253
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts07 Aug 1987
Commissioner of Income Tax Vs Rajasthan Industrial and Chemical Corporation
Rajasthan High Court · (1988) 68 CTR 67 : (1988) 171 ITR 22 : (1988) 36 TAXMAN 206
Income Tax Act, 1961 — Section 139(8), 246
High Courts07 Aug 1987
Commissioner of Income Tax Vs Shah Brothers
Rajasthan High Court · (1988) 171 ITR 19
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 153
High Courts07 Aug 1987
COMMISSIONER OF Income Tax Vs RAJASTHAN INDUSTRIAL AND CHEMICAL CORPORATION.
Rajasthan High Court · (1988) 68 CTR 67 : (1988) 171 ITR 22 : (1988) 36 TAXMAN 206
Income Tax Act, 1961 — Section 139, 256
High Courts07 Aug 1987Dismissed
His Highness Maharana Bhagwat Singh Vs Bhopal Electricity Supply Company, Ltd.
Rajasthan High Court · (1987) 2 WLN 770
Electricity Act, 1910 — Section 23, 57
High Courts05 Aug 1987
Chhagan Lal Gulabchand Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 36 TAXMAN 211
Income Tax Act, 1961 — Section 185, 256(1)
High Courts05 Aug 1987Allowed
Shoki alias Shoki Ram and Khalid Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 537
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 1987Allowed
Mohan Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 61
Penal Code, 1860 (IPC) — Section 201, 302
High Courts05 Aug 1987
Chhaganlal Gulab Chand Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 170 ITR 664
Income Tax Act, 1961 — Section 185
High Courts05 Aug 1987Dismissed
Kutubuddin Vs Habib Khan
Rajasthan High Court · (1988) 2 RLW 153 : (1988) WLN 145
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Aug 1987
Commissioner of Income Tax Vs M.L. Sanghi
Rajasthan High Court · (1988) 170 ITR 670
Income Tax Act, 1961 — Section 2(40), 214(1)