High Courts28 Jul 1987Dismissed
Magh Dass Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 WLN 154
Criminal Procedure Code, 1973 (CrPC) — Section 151, 451, 456, 482Penal Code, 1860 (IPC) — Section 379, 427, 447
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,909 of 2,241
High Courts27 Jul 1987
Commissioner of Income Tax Vs Haryana Trading Co.
Rajasthan High Court · (1987) 07 RAJ CK 0063
Income Tax Act, 1961 — Section 187, 187(2), 188, 256(1)
High Courts27 Jul 1987
Chanansingh Sodagar Singh Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 34 TAXMAN 127
Income Tax Act, 1961 — Section 187, 188, 256(1)
High Courts27 Jul 1987Allowed
New Kabristan Committee Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 462
Rajasthan Land Revenue Act, 1956 — Section 92
High Courts27 Jul 1987Dismissed
Sagar Mal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 137
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 332, 353
High Courts27 Jul 1987
Commissioner of Income Tax Vs Ramnarain Gulraj
Rajasthan High Court · (1987) 65 CTR 174 : (1988) 173 ITR 74
Income Tax Act, 1961 — Section 187, 187(2), 188
High Courts27 Jul 1987
Commissioner of Income Tax Vs Assumal Veerumal
Rajasthan High Court · (1988) 170 ITR 489
Income Tax Act, 1961 — Section 187, 188
High Courts27 Jul 1987
Subedar Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 618
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 409, 477A
High Courts27 Jul 1987Dismissed
Rajasthan Co-operative Spinning Mills Ltd. Vs Rajendra Prasad and Another
Rajasthan High Court · (1987) WLN 430
Constitution of India, 1950 — Article 226
High Courts24 Jul 1987Allowed
Kewal Ram Vs Tilok Das
Rajasthan High Court · (1988) 1 RLW 181 : (1988) 1 WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 427, 428
High Courts24 Jul 1987Allowed
Geparam Vs Ghewar and Others
Rajasthan High Court · (1988) 1 RLW 177 : (1988) 1 WLN 130
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts24 Jul 1987
Commissioner of Income Tax Vs Jitendre Singh
Rajasthan High Court · (1988) 170 ITR 487
Income Tax Act, 1961 — Section 45
High Courts24 Jul 1987
Commissioner of Income Tax Vs Chunilal
Rajasthan High Court · (1987) 65 CTR 323 : (1988) 170 ITR 482 : (1987) 34 TAXMAN 163
Income Tax Act, 1961 — Section 185
High Courts23 Jul 1987
Ravindra Bal Niketan Samiti, Sikar and Others Vs Smt. Sushila Shrivastava and Another
Rajasthan High Court · AIR 1988 Raj 177 : (1988) 1 RLW 15 : (1988) 1 WLN 74
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 39 Rule 1, Order 39 Rule 2
High Courts23 Jul 1987
Moti Singh Vs Additional District Judge and Others
Rajasthan High Court · (1987) WLN 638
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Rajasthan Land Acquisition Act, 1953 — Section 30
High Courts22 Jul 1987Dismissed
Lakhan Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 610 : (1987) 2 WLN 741
Criminal Procedure Code, 1973 (CrPC) — Section 167, 267, 439Penal Code, 1860 (IPC) — Section 302, 392, 395, 396, 397
High Courts22 Jul 1987Allowed
Amruthsheele Vs Union of India (UOI)
Rajasthan High Court · (1995) 80 ELT 13
Central Excises and Salt Act, 1944 — Section 2
High Courts22 Jul 1987Dismissed
State of Rajasthan and Others Vs Baldeo Singh and Others
Rajasthan High Court · (1988) WLN 37
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jul 1987
Saravjeet Kaur Mehmi Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 473(1)
High Courts21 Jul 1987
Commissioner of Income Tax Vs Thakurmal Bajranglal
Rajasthan High Court · (1987) 66 CTR 187 : (1988) 173 ITR 66 : (1987) 35 TAXMAN 146
Income Tax Act, 1961 — Section 145, 145(1), 145(2)