High Courts07 Jul 1987
Hari Das Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 448
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,911 of 2,241
High Courts07 Jul 1987
Commissioner of Income Tax Vs Lodha Enterprises
Rajasthan High Court · (1988) 170 ITR 107
Income Tax Act, 1961 — Section 80J
High Courts07 Jul 1987Dismissed
Assistant Commercial Taxes Officer Vs Shankarlal Ghanshyamdas
Rajasthan High Court · (1987) 67 STC 208
Rajasthan Sales Tax Act, 1954 — Section 12A
High Courts07 Jul 1987
Commissioner of Income Tax Vs Santosh Industries
Rajasthan High Court · (1987) 33 TAXMAN 558
Income Tax Act, 1961 — Section 80J, 80J(1), 80J(I)
High Courts02 Jul 1987Dismissed
Hardev by his LRs Vs Goru
Rajasthan High Court · (1989) 2 WLN 314
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 63(2)
High Courts30 Jun 1987Allowed
Ajanta Enterprises Vs Bimla Charan Chatterjee and Another
Rajasthan High Court · (1987) 2 WLN 172
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts30 Jun 1987
Smt. Vidyawati Devi Rathi Vs Commissioner of Gift-tax
Rajasthan High Court · (1987) 64 CTR 241 : (1988) 169 ITR 708
Gift Tax Act, 1958 — Section 2Hindu Succession Act, 1956 — Section 14, 4Hindu Womens Right to Property Act, 1937 — Section 3, 3(1), 3(2), 3(3)
High Courts30 Jun 1987Dismissed
Commercial Taxes Officer Vs Hari Narain Gyarsi Lal
Rajasthan High Court · (1987) 67 STC 442
Rajasthan Sales Tax Act, 1954 — Section 9B
High Courts09 Jun 1987
Talib Khan and Vs State of Rajasthan and Another
Rajasthan High Court · (1988) CriLJ 266 : (1987) 2 WLN 209
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 2, 22National Security Act, 1980 — Section 3, 8
High Courts05 Jun 1987Dismissed
Vimala Devi and Others Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 364 : (1987) 2 WLN 373
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 204, 319, 482Evidence Act, 1872 — Section 3
High Courts01 Jun 1987
Sohan Lal Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 361
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 409
High Courts01 Jun 1987Dismissed
Het Ram Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 376
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts01 Jun 1987
Hari Singh and Bhawani Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 360
High Courts22 May 1987
Rajasthan Kisan Sangthan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1989 Raj 10 : (1988) 1 RLW 514
Constitution of India, 1950 — Article 21, 226
High Courts21 May 1987
Chandu Lal Sindhi Vs Sewa Ram and Others
Rajasthan High Court · (1987) WLN 547
Penal Code, 1860 (IPC) — Section 147, 149, 323
High Courts21 May 1987
Hamid Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 370
Criminal Procedure Code, 1973 (CrPC) — Section 182, 195, 468, 473, 482Penal Code, 1860 (IPC) — Section 147, 182, 323, 341, 427
High Courts21 May 1987
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 269 : (1987) 2 WLN 394
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 21, 22, 226, 311National Security Act, 1980 — Section 3, 8
High Courts20 May 1987
Samsu and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 355
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts19 May 1987
Commissioner of Income Tax Vs Maharaja Sawai Mansinghji Museum Trust
Rajasthan High Court · (1987) 65 CTR 46 : (1988) 169 ITR 379
Income Tax Act, 1961 — Section 10(22)