High Courts14 Apr 1987Dismissed
Surya Prakash Vs Rajasthan Co-operative Spinning Mill Ltds.
Rajasthan High Court · (1987) WLN 266
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25, 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,914 of 2,241
High Courts14 Apr 1987Dismissed
Deoki Nandan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 268
Constitution of India, 1950 — Article 14, 16
High Courts10 Apr 1987
Commissioner of Income Tax Vs Aravali Filling Station
Rajasthan High Court · (1987) 169 ITR 317
Income Tax Act, 1961 — Section 182, 187
High Courts10 Apr 1987
Bhagwan Das and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 WLN 674
Constitution of India, 1950 — Article 254
High Courts10 Apr 1987Dismissed
Udai Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 224 : (1987) 2 WLN 245
Criminal Procedure Code, 1973 (CrPC) — Section 110, 161, 164, 173, 190Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 342
High Courts10 Apr 1987Allowed
Fatya alias Fateh Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 166
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Apr 1987
Ram Sukh Vs State of Rajasthan and vice versa
Rajasthan High Court · (1987) 2 WLN 287
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts10 Apr 1987Dismissed
Teja Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 233
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Apr 1987Dismissed
Chandan Lal Vs Nand Lal
Rajasthan High Court · (1987) RLW 530 : (1987) 2 WLN 205
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 173, 190, 200Penal Code, 1860 (IPC) — Section 120B, 381, 406, 408, 409
High Courts09 Apr 1987
Ganesh Vs The State and Another
Rajasthan High Court · (1988) CriLJ 475 : (1996) 1 RCR(Criminal) 384 : (1987) RLW 404 : (1987) 2 WLN 201
Criminal Procedure Code, 1973 (CrPC) — Section 102, 173, 457, 482
High Courts09 Apr 1987Dismissed
Smt. Phoola Bai Vs Firm Shiv Nath Moti Lal
Rajasthan High Court · (1987) 2 WLN 935
Civil Procedure Code, 1908 (CPC) — Section 146, 97
High Courts08 Apr 1987Dismissed
New India Assurance Company Ltd. Vs Smt. Sheela Rani and Others
Rajasthan High Court · (1988) ACJ 206 : (1989) 1 RLW 628 : (1989) 2 WLN 256
Motor Vehicles Act, 1939 — Section 103A, 96(2)
High Courts08 Apr 1987Dismissed
Harbhan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 2 WLN 350
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts06 Apr 1987
Centuary Ecka Vs The State of Rajasthan
Rajasthan High Court · (1987) 67 STC 103
Central Sales Tax Act, 1956 — Section 14, 15, 16Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts04 Apr 1987Allowed
Municipal Council, Bharatpur Vs Gokul Chand and Another
Rajasthan High Court · AIR 1988 Raj 103 : (1987) RLW 640 : (1987) WLN 734
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts03 Apr 1987
Rajasthan State Road Transport Corporation and Another Vs Kalu Ram and Others
Rajasthan High Court · (1987) WLN 657
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 10, 2, 2A, 33C
High Courts03 Apr 1987Allowed
Ram Singh Vs Rajasthan State Road Transport Corp.
Rajasthan High Court · (1987) WLN 275
High Courts02 Apr 1987
Bhawani and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 515
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts02 Apr 1987
Syed Abdul Basir Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 69 CTR 209 : (1988) 170 ITR 566
Income Tax Act, 1961 — Section 2(47), 45Land Acquisition Act, 1894 — Section 4
High Courts02 Apr 1987
Kesra and Another Vs State of Rajasthan and vice versa
Rajasthan High Court · (1987) 2 WLN 297
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 302, 304, 34, 99