High Courts02 Apr 1987
Jamal and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 241
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 109, 323, 330, 342, 365
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,915 of 2,241
High Courts01 Apr 1987Dismissed
Makhan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1987) RLW 386 : (1987) 2 WLN 100
Constitution of India, 1950 — Article 19, 235Contempt of Courts Act, 1971 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 156, 180, 190, 191, 192
High Courts01 Apr 1987Allowed
Pradeep Chaudhary Vs The S.T.A.T. and Others
Rajasthan High Court · AIR 1988 Raj 55
Motor Vehicles Act, 1939 — Section 47, 48
High Courts01 Apr 1987Allowed
Pradeep Chaudhary Vs State Transport Appellate Tribunal
Rajasthan High Court · (1987) 1 WLN 716
Constitution of India, 1950 — Article 226, 227
High Courts31 Mar 1987Allowed
Sampat Kunwar Bai and Another Vs Gurmeet Singh and Another
Rajasthan High Court · (1988) ACJ 342
Motor Vehicles Act, 1939 — Section 110A, 110B, 92A
High Courts31 Mar 1987
Simiya Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 302
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts31 Mar 1987Allowed
Babu and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 183
Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts31 Mar 1987
State of Rajasthan Vs Raman and vice versa
Rajasthan High Court · (1987) 2 WLN 454
Criminal Procedure Code, 1973 (CrPC) — Section 296Penal Code, 1860 (IPC) — Section 302, 303, 304, 326, 354
High Courts30 Mar 1987
COMMISSIONER OF INCOME TAX Vs GUMANMAL SUSHILCHAND.
Rajasthan High Court · (1987) 65 CTR 204
Income Tax Act, 1961 — Section 187, 187(2)
High Courts28 Mar 1987
COMMISSIONER OF Income Tax Vs BOARD DYEING COMPANY.
Rajasthan High Court · (1988) 66 CTR 123 : (1988) 171 ITR 292 : (1988) 34 TAXMAN 128
Income Tax Act, 1961 — Section 187, 188, 256
High Courts27 Mar 1987
Dhan Raj Hari Ram Vs Nagar Parishad
Rajasthan High Court · (1987) RLW 436 : (1987) WLN 395
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts27 Mar 1987
Board of Revenue Vs Todar Mal Jain and Others
Rajasthan High Court · (1987) RLW 381 : (1987) 1 WLN 620
Contempt of Courts Act, 1971 — Section 15Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 33
High Courts27 Mar 1987
COMMISSIONER OF INCOME TAX Vs RAMACHANDER BANARSIDAS.
Rajasthan High Court · (1987) 65 CTR 297
Income Tax Act, 1961 — Section 187, 188, 256
High Courts27 Mar 1987
COMMISSIONER OF INCOME TAX Vs PHOTO ELECTRIC INSTRUMENTS.
Rajasthan High Court · (1987) 65 CTR 249
Income Tax Act, 1961 — Section 187, 188, 256
High Courts27 Mar 1987Dismissed
Sampat Mal Lodha Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 68 CompCas 612 : (1987) RLW 318 : (1987) 2 WLN 1
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(1), 14(2), 14APenal Code, 1860 (IPC) — Section 405
High Courts27 Mar 1987
COMMISSIONER OF INCOME TAX Vs HARYANA TRADING CO.
Rajasthan High Court · (1987) 65 CTR 296
Income Tax Act, 1961 — Section 187, 188, 256
High Courts27 Mar 1987
COMMISSIONER OF INCOME TAX Vs ASSUMAL VEERUMAL.
Rajasthan High Court · (1987) 65 CTR 301
Income Tax Act, 1961 — Section 187, 188, 256, 263
High Courts27 Mar 1987
CHANAN SINGH SODAGAR SINGH Vs COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1987) 66 CTR 9
Income Tax Act, 1961 — Section 187, 188, 256
High Courts27 Mar 1987Dismissed
B.C. Jain and Sons Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 401 : (1987) 2 WLN 254
Criminal Procedure Code, 1973 (CrPC) — Section 9Essential Commodities (Special Provisions) Act, 1981 — Section 10, 11, 2, 3, 4Essential Commodities Act, 1955 — Section 12A, 2, 3
High Courts27 Mar 1987
Meena Singh alias Manna Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 354
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 325