High Courts28 Jul 1988Allowed
Amar Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 663 : (1988) WLN 179
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,885 of 2,241
High Courts28 Jul 1988Allowed
Siya Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 692 : (1988) WLN 191
Rajasthan Dacoity Affected Areas Act, 1986 — Section 5
High Courts27 Jul 1988Dismissed
Kishan Lal Mantumal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 479
Banking Regulation Act, 1949 — Section 14, 46ACOMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 12, 226
High Courts27 Jul 1988Allowed
Zakir Hussain Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 344
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 144, 147, 148, 149, 307
High Courts27 Jul 1988Allowed
Sedya Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 179(1)
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts26 Jul 1988
Hanuman Singh Vs Municipal Council
Rajasthan High Court · (1989) 2 LLJ 138
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts26 Jul 1988
Assistant Commercial Taxes Officer Vs Rajasthan Marbles
Rajasthan High Court · (1991) 81 STC 175
Central Sales Tax Act, 1956 — Section 9(2)Rajasthan Sales Tax Act, 1954 — Section 11B, 7AA
High Courts26 Jul 1988Dismissed
Mool Chand Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 356
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 209Penal Code, 1860 (IPC) — Section 147, 148, 149, 227, 228
High Courts21 Jul 1988Allowed
Ram Chandra Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 329
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts21 Jul 1988Allowed
Sarabjeet Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 177
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts20 Jul 1988Dismissed
Bata India Ltd. Vs The State of Rajasthan and Another
Rajasthan High Court · (1989) 72 STC 67
Constitution of India, 1950 — Article 14, 301, 303, 304
High Courts20 Jul 1988Allowed
Jagdish Prasad Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 693 : (1988) WLN 431
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts18 Jul 1988
Kalpana Vs Om Parkash
Rajasthan High Court · (1989) 1 ACC 183 : (1989) ACJ 290
High Courts18 Jul 1988
Sanwata and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 666 : (1988) WLN 181
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 302
High Courts16 Jul 1988
Munshi Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 469
Penal Code, 1860 (IPC) — Section 304
High Courts15 Jul 1988Allowed
Gajender Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 344 : (1988) WLN 460
Criminal Procedure Code, 1973 (CrPC) — Section 46Penal Code, 1860 (IPC) — Section 225, 302, 304, 307
High Courts14 Jul 1988Allowed
Raj Karan and Another Vs Jeewan Khan
Rajasthan High Court · (1988) WLN 367
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts13 Jul 1988
Deenu Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 636 : (1988) WLN 187
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 380, 457
High Courts12 Jul 1988Dismissed
Mool Chand Sharma Vs Hari Shanker Sharma
Rajasthan High Court · (1988) WLN 170
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts12 Jul 1988Allowed
Anwar and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 195