High Courts11 Aug 1988Allowed

Roland Markas Goonthar Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 453

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114, 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 54