COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,884 of 2,241

High Courts04 Aug 1988Allowed

Moti Ram Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 408

High Courts03 Aug 1988

Ramesh Chandra Vs Manmohan Singh and Another

Rajasthan High Court · AIR 1989 Raj 105 : (1988) 2 RLW 223 : (1988) 2 WLN 141

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)

High Courts02 Aug 1988Allowed

Gheesa and Others Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 457

Criminal Procedure Code, 1973 (CrPC) — Section 429, 437, 439Penal Code, 1860 (IPC) — Section 147, 302, 307, 323, 325

High Courts02 Aug 1988Dismissed

Smt. Shashi and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1988) 2 RLW 137 : (1988) 2 WLN 262

Constitution of India, 1950 — Article 14, 16

High Courts02 Aug 1988Dismissed

Ajay Sharma alias Pappu Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 376

Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 190, 319Penal Code, 1860 (IPC) — Section 302, 34

High Courts01 Aug 1988Allowed

Smt. Sugani Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 194

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 454

High Courts01 Aug 1988Dismissed

Vinod Vs State of Rajasthan and Others

Rajasthan High Court · (1988) WLN 192

High Courts01 Aug 1988

COMMISSIONER OF Income Tax Vs BHIKAMDASS BASTIRAM.

Rajasthan High Court · (1988) 174 ITR 670

Income Tax Act, 1961 — Section 256, 274

High Courts01 Aug 1988

COMMISSIONER OF INCOME TAX Vs MISHRI MAL.

Rajasthan High Court · (1988) 73 CTR 122

Hindu Succession Act, 1956 — Section 6, 8Income Tax Act, 1961 — Section 256

High Courts01 Aug 1988

COMMISSIONER OF Income Tax Vs BIKANER WOOLLEN PRESS.

Rajasthan High Court · (1988) 174 ITR 597

Income Tax Act, 1961 — Section 187, 188, 256Partnership Act, 1932 — Section 42

High Courts01 Aug 1988

Pooran Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 444

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 457

High Courts01 Aug 1988

COMMISSIONER OF Income Tax Vs MINERVA DYEING CO.

Rajasthan High Court · (1988) 174 ITR 598

Income Tax Act, 1961 — Section 256, 40

High Courts01 Aug 1988

COMMISSIONER OF Income Tax Vs BIKANER ENGLISH WINE STORE.

Rajasthan High Court · (1988) 174 ITR 600

Income Tax Act, 1961 — Section 18, 187, 188, 256Partnership Act, 1932 — Section 42

High Courts01 Aug 1988Allowed

Devi Ram Vs Union of India (UOI) and Others

Rajasthan High Court · (1988) WLN 263

High Courts29 Jul 1988

State of Rajasthan Vs Pemaram and Others

Rajasthan High Court · (1989) CriLJ 1071 : (1988) 2 RLW 280 : (1988) 2 WLN 289

Constitution of India, 1950 — Article 51Criminal Procedure Code, 1973 (CrPC) — Section 309, 317, 482

High Courts28 Jul 1988

Damodar Pukhraj Chandak Vs State of Rajasthan and Others

Rajasthan High Court · (1988) WLN 137

Rajasthan Foodgrains and other Essential Articles (Regulation and Distribution) Order, 1976 — Section 22(A), 8

High Courts28 Jul 1988Allowed

State of Rajasthan Vs Ratna

Rajasthan High Court · (1988) 2 RLW 94 : (1989) WLN 464

Criminal Procedure Code, 1973 (CrPC) — Section 182, 190, 195, 196Penal Code, 1860 (IPC) — Section 147, 182, 192, 211, 297

High Courts28 Jul 1988Allowed

Jagdish Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 342

Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307

High Courts28 Jul 1988Dismissed

Mukesh Mathur Vs Smt. Veena Mathur

Rajasthan High Court · AIR 1989 Raj 97 : (1988) 1 RLW 676 : (1988) 2 WLN 439

Hindu Marriage Act, 1955 — Section 12, 13(1), 25

High Courts28 Jul 1988Dismissed

Niraj Garg Vs State of Rajasthan and Others

Rajasthan High Court · (1988) 2 RLW 10 : (1988) WLN 106

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 173, 181Penal Code, 1860 (IPC) — Section 120B, 408, 420