High Courts11 Jul 1988
Sameer Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 1163 : (1988) 2 RLW 258 : (1988) 2 WLN 303
Citizenship Act, 1955 — Section 8, 9Constitution of India, 1950 — Article 5, 6, 7Foreigners Act, 1946 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,886 of 2,241
High Courts11 Jul 1988
Smt. Sarla Vs Mahendra Kumar
Rajasthan High Court · (1989) CriLJ 729 : (1990) 3 RCR(Criminal) 211 : (1988) 2 RLW 256 : (1988) WLN 97
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jul 1988
Nasru Vs State of Rajasthan
Rajasthan High Court · (1989) ACJ 916 : (1989) CriLJ 326 : (1988) 1 RLW 686 : (1988) 2 WLN 60
Criminal Procedure Code, 1973 (CrPC) — Section 235, 248, 325, 360, 361Motor Vehicles Act, 1988 — Section 112, 89Penal Code, 1860 (IPC) — Section 279, 304A, 337, 357
High Courts11 Jul 1988Allowed
Kishan Lal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 293
Penal Code, 1860 (IPC) — Section 323
High Courts11 Jul 1988Dismissed
Nagpur Golden Transport Co. Vs Vimal Textiles
Rajasthan High Court · (1988) WLN 189
Arbitration Act, 1940 — Section 34
High Courts08 Jul 1988Dismissed
Dr. Ram Krishan Thareja Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 132
High Courts08 Jul 1988Allowed
Hemraj Udyog Vs Commercial Taxes Officer
Rajasthan High Court · (1989) 73 STC 243
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts08 Jul 1988Dismissed
Assistant Commercial Taxes Officer Vs National Motors
Rajasthan High Court · (1989) 73 STC 163
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts08 Jul 1988
Commercial Taxes Officer Vs Laxman Singh Sampat Singh Commercial Taxes Officer Vs Rajasthan Mineral Development Syndicate
Rajasthan High Court · (1988) 2 RLW 407 : (1989) 73 STC 138 : (1988) 2 WLN 335
Central Sales Tax Act, 1956 — Section 2, 9
High Courts07 Jul 1988
Raghunath Das and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 38
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Jul 1988Dismissed
Chandu and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts06 Jul 1988Dismissed
Natha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 338
High Courts06 Jul 1988Dismissed
Naresh Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 606
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts05 Jul 1988
Abdul Mazid Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 339
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173
High Courts04 Jul 1988Allowed
Arjun Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 311
Criminal Procedure Code, 1973 (CrPC) — Section 167, 228
High Courts04 Jul 1988Dismissed
Rajesh alias Baba Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 322
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 389, 482
High Courts04 Jul 1988Partly Allowed
Dropdi Devi and Others Vs Jagdish Chandra and Others
Rajasthan High Court · AIR 1989 Raj 110 : (1988) 2 RLW 275 : (1988) 2 WLN 413
Partition Act, 1893 — Section 4
High Courts01 Jul 1988Allowed
Sirajul Haque Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 WLN 698
Constitution of India, 1950 — Article 21, 226
High Courts27 Jun 1988Allowed
Mam Raj Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 540 : (1988) WLN 185
Penal Code, 1860 (IPC) — Section 395, 397
High Courts25 Jun 1988Allowed
Zakir Hussain Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 153
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8