High Courts16 Jun 1988Dismissed
Momta Ram Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 315
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,887 of 2,241
High Courts13 Jun 1988
J.P. Singh Vs Inspecting Assistant Commissioner of Income Tax
Rajasthan High Court · (1990) 185 ITR 659 : (1988) 2 RLW 472 : (1988) 2 WLN 393
Criminal Procedure Code, 1973 (CrPC) — Section 438Income Tax Act, 1961 — Section 254(2), 256(1), 276C, 277
High Courts13 Jun 1988Allowed
Manohar Lal Vs Smt. Rajvirkor and Others
Rajasthan High Court · (1989) 2 WLN 408
Rajasthan Land Revenue Act, 1956 — Section 103(b)Rajasthan Tenancy Act, 1955 — Section 183
High Courts26 May 1988Dismissed
Secretary, Zila Parishads and Another Vs Nathi Mali Chowkidar and Another
Rajasthan High Court · (1988) 2 WLN 465
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts26 May 1988
Jagdish Ram Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 745 : (1988) 2 RLW 282 : (1988) 2 WLN 311
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 174, 190, 200Penal Code, 1860 (IPC) — Section 204, 353Probation of Offenders Act, 1958 — Section 7
High Courts26 May 1988Dismissed
Kunti Lal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 331
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 482Prevention of Food Adulteration Act, 1954 — Section 12, 14, 14A, 16, 20
High Courts26 May 1988
Mathura and Dhan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 511 : (1988) WLN 512
Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 May 1988
Commissioner of Income Tax Vs B.D. Dal and Oil Industries
Rajasthan High Court · (1989) 175 ITR 372
Income Tax Act, 1961 — Section 187Partnership Act, 1932 — Section 42
High Courts25 May 1988
Vivek Prakash Mathur Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 236 : (1988) 2 WLN 471
Constitution of India, 1950 — Article 136, 14, 16, 226, 309
High Courts25 May 1988Dismissed
Gokul Ram Vs Ram Gopal and Others
Rajasthan High Court · (1988) WLN 349
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)
High Courts25 May 1988Dismissed
Raghunath and Others Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 428 : (1989) 2 WLN 56
Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 173, 19, 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts25 May 1988Allowed
Mst. Vimla and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 180
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts24 May 1988Allowed
Latia alias Hari Ram alias Natwar and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 424
High Courts24 May 1988
Commissioner of Wealth Tax Vs Gopi Chand
Rajasthan High Court · (1989) 176 ITR 150
Wealth Tax Act, 1957 — Section 27(3), 5(1)Wealth Tax Rules, 1957 — Rule 2B, 2B(2)
High Courts24 May 1988
C. W. T. Vs RAM MOHAN RAWAT (HUF).
Rajasthan High Court · (1988) 71 CTR 182
Wealth Tax Act, 1957 — Section 27(3), 5(1)(xxxii)
High Courts24 May 1988
Commissioner of Wealth Tax Vs Durlabhji
Rajasthan High Court · (1989) 175 ITR 599 : (1990) 49 TAXMAN 138
Wealth Tax Act, 1957 — Section 27(3), 5(1)Wealth Tax Rules, 1957 — Rule 2B(2)
High Courts23 May 1988Dismissed
State of Rajasthan Vs Mani Ram and Another and vice versa
Rajasthan High Court · (1988) WLN 589
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34, 354, 450
High Courts23 May 1988
Commissioner of Wealth Tax Vs Narendra Kumar Surana
Rajasthan High Court · (1988) 40 TAXMAN 176
Wealth Tax Act, 1957 — Section 27(1), 27(3), 5(1)(4), 5(1)(xxxii)