High Courts11 May 1988
Commissioner of Income Tax Vs Plastic Dela Footwear
Rajasthan High Court · (1988) 1 RLW 407 : (1988) 2 WLN 43
Income Tax Act, 1961 — Section 256, 80J
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,889 of 2,241
High Courts11 May 1988
COMMISSIONER OF Income Tax Vs PLASTIC DELA FOOTWEAR.
Rajasthan High Court · (1988) 70 CTR 171 : (1988) 174 ITR 357 : (1988) 41 TAXMAN 98
Income Tax Act, 1961 — Section 256, 80J
High Courts11 May 1988Allowed
Ramesh Chandra and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 267 : (1988) 2 WLN 396
Constitution of India, 1950 — Article 39
High Courts10 May 1988
COMMISSIONER OF Income Tax Vs KISHANLAL AND BROTHERS.
Rajasthan High Court · (1988) 174 ITR 728
Income Tax Act, 1961 — Section 256, 40
High Courts10 May 1988Dismissed
Miss D.K. Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 624
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439
High Courts10 May 1988
Jaliya and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 473 : (1988) WLN 326
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts09 May 1988
Sardarilal Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 274 : (1988) 1 RLW 400 : (1988) 1 WLN 517
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts09 May 1988Partly Allowed
Tara Chand and Others Vs Chokali and Others
Rajasthan High Court · (1988) 2 ACC 603 : (1990) 1 LLJ 239
Motor Vehicles Act, 1939 — Section 110A, 110BWorkmens Compensation Act, 1923 — Section 4
High Courts06 May 1988
Ganga Ram Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 469
Prevention of Food Adulteration Act, 1954 — Section 16, 20AA, 7
High Courts06 May 1988
GAJANAND POONAM CHAND AND BROTHERS Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1988) 73 CTR 255 : (1988) 174 ITR 346 : (1988) 39 TAXMAN 104
Income Tax Act, 1961 — Section 2, 256, 30, 31, 32
High Courts06 May 1988Allowed
Lala Ram Vs Executive Engineer etc.
Rajasthan High Court · (1989) 58 FLR 217 : (1994) 3 LLJ 922
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts06 May 1988
Commissioner of Wealth-tax Vs Mannalal Surana
Rajasthan High Court · (1989) 175 ITR 184
Wealth Tax Act, 1957 — Section 2
High Courts06 May 1988
Gajanand Poonam Chand and Bros. Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 2 WLN 158
Income Tax Act, 1961 — Section 2, 256, 30, 31, 32
High Courts06 May 1988
Commissioner of Income Tax Vs S. Zoraster and Co.
Rajasthan High Court · (1989) 179 ITR 416 : (1988) 1 RLW 538 : (1988) 2 WLN 67
Income Tax Act, 1961 — Section 37(2B), 80G, 80M
High Courts06 May 1988Allowed
Commercial Taxes Officer Vs Sardul Textiles Mills
Rajasthan High Court · (1988) 71 STC 223
Rajasthan Sales Tax Act, 1994 — Section 16(1)(c), 6C(2)
High Courts06 May 1988
National Insurance Company Vs Jamna Bai and Others
Rajasthan High Court · (1988) 2 ACC 611 : (1989) ACJ 368
Motor Vehicles Act, 1939 — Section 110A
High Courts05 May 1988Allowed
Bhaguram alias Bhagaram Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 402
High Courts05 May 1988
Commissioner of Income Tax Vs Sri Krishna Re-Rolling Mills
Rajasthan High Court · (1988) 70 CTR 175 : (1989) 175 ITR 366 : (1988) 2 WLN 128
Income Tax Act, 1961 — Section 187, 187(2)Partnership Act, 1932 — Section 42
High Courts05 May 1988Allowed
Shambhu Bharti Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 459
Penal Code, 1860 (IPC) — Section 376
High Courts05 May 1988Allowed
Vijay Raj Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 162