High Courts21 Apr 1988
Mishri Lal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 718
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,891 of 2,241
High Courts20 Apr 1988Dismissed
Assistant Commercial Taxes Officer Vs Laxmi Misthan Bhandar
Rajasthan High Court · (1989) 74 STC 260
Constitution of India, 1950 — Article 269, 286, 366
High Courts20 Apr 1988Allowed
Commercial Taxes Officer Vs Khater Dyeing Works
Rajasthan High Court · (1989) 74 STC 189
High Courts19 Apr 1988
Latoor and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 579 : (1988) 1 WLN 697
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts18 Apr 1988
Smt. Kamla Devi and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 104
Motor Vehicles Act, 1939 — Section 110D
High Courts18 Apr 1988Allowed
Devendra Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 172
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Apr 1988Allowed
Krishna Oil Mills and Others Vs Firm Shriniwas and Co. and Others
Rajasthan High Court · (1988) WLN 204
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts16 Apr 1988Dismissed
Mst. Ladu Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 475 : (1988) WLN 309
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Apr 1988
Commissioner of Income Tax Vs Ganesh Jain Bhojanalaya and Pyarelal Bhagwat Prasad
Rajasthan High Court · (1989) 180 ITR 52
Income Tax Act, 1961 — Section 187, 187(2), 188
High Courts15 Apr 1988
COMMISSIONER OF Income Tax Vs RAJDOOT ENTERPRISES.
Rajasthan High Court · (1988) 70 CTR 38 : (1988) 174 ITR 255
Income Tax Act, 1961 — Section 187, 188, 256
High Courts15 Apr 1988
Kamla Devi and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 2 ACC 180
Motor Vehicles Act, 1939 — Section 110D
High Courts14 Apr 1988
Smt. Krishna Rathore and Others Vs Head Quarter 12 Infantry Division and Others
Rajasthan High Court · (1988) WLN 175
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts14 Apr 1988
Commissioner of Wealth-tax Vs Vimal Chand Daga (HUF)
Rajasthan High Court · (1988) 72 CTR 144 : (1988) 172 ITR 264
Wealth Tax Act, 1957 — Section 5(1)
High Courts14 Apr 1988
Gujarat State Road Transport Corporation Vs Kanti Nagar and Others
Rajasthan High Court · (1989) 2 ACC 267 : (1990) ACJ 903
High Courts14 Apr 1988
Narain Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 353
Criminal Procedure Code, 1973 (CrPC) — Section 167, 190, 468
High Courts14 Apr 1988
Krishna Rathore and Others Vs Hqs. 12 Infantry Division and Others
Rajasthan High Court · (1989) 1 ACC 507 : (1989) ACJ 943
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts13 Apr 1988
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 712
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 397
High Courts13 Apr 1988
Heeralal and Another Vs Pushpa Devi and Others
Rajasthan High Court · (1988) 2 ACC 577
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Apr 1988
Commissioner of Income Tax Vs S.M.S. Investment Corporation
Rajasthan High Court · (1988) 73 CTR 184 : (1988) 173 ITR 393
Income Tax Act, 1961 — Section 256
High Courts11 Apr 1988
Ram Niwas Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 536 : (1988) 1 WLN 695