High Courts07 Apr 1988
Commissioner of Income Tax Vs Kataria Transport Co.
Rajasthan High Court · (1989) 179 ITR 635
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,892 of 2,241
High Courts05 Apr 1988
Commissioner of Wealth Tax Vs Meharchand Dhandia
Rajasthan High Court · (1989) 175 ITR 141
High Courts02 Apr 1988Allowed
Smt. Kiran Devi Vs Mangtoo Ram and Others
Rajasthan High Court · (1988) 1 WLN 470
High Courts29 Mar 1988Dismissed
Birendra Singh Vs Narendra Kumar and Others
Rajasthan High Court · (1988) WLN 199
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts28 Mar 1988Allowed
Oriental Agencies and Others Vs R.P.F.C. and Another
Rajasthan High Court · (1988) 1 RLW 617 : (1988) WLN 201
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts28 Mar 1988Allowed
Poonam Chand by L.Rs. and Others Vs Laxmi Narain
Rajasthan High Court · (1988) 2 RLW 386 : (1988) 2 WLN 351
Evidence Act, 1872 — Section 115, 116, 117
High Courts28 Mar 1988Dismissed
State of Rajasthan Vs Naresh Chand
Rajasthan High Court · (1988) WLN 323
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 11, 16, 7
High Courts22 Mar 1988Dismissed
State of Rajasthan Vs Mohan Lal
Rajasthan High Court · (1989) 2 RLW 263 : (1988) 2 RLW 104 : (1988) 2 WLN 236
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts17 Mar 1988Dismissed
Mahadeo Vs Sarpanch Gram Panchayat and Others
Rajasthan High Court · (1988) 2 WLN 45
Penal Code, 1860 (IPC) — Section 409
High Courts16 Mar 1988
State of Rajasthan and Others Vs Dayal and Others
Rajasthan High Court · (1988) WLN 384
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 114, 147, 149, 302, 325
High Courts15 Mar 1988Dismissed
State of Rajasthan Vs Gurmel Singh and Others
Rajasthan High Court · (1988) 2 RLW 85 : (1988) 2 WLN 147
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 337Evidence Act, 1872 — Section 11
High Courts15 Mar 1988Allowed
Narayan Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 411
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 147, 323, 342, 376, 451
High Courts15 Mar 1988
Commissioner of Income Tax Vs Ganeshdas Jagdish Prasad
Rajasthan High Court · (1988) 70 CTR 35 : (1988) 173 ITR 622
Income Tax Act, 1961 — Section 187
High Courts15 Mar 1988
Abdul Quddoos Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 495 : (1988) 1 WLN 455
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 161, 45Prevention of Corruption Act, 1988 — Section 5
High Courts11 Mar 1988
COMMISSIONER OF Income Tax Vs WESTERN INDIAN STATE MOTORS.
Rajasthan High Court · (1988) 70 CTR 46 : (1988) 174 ITR 116
Income Tax Act, 1961 — Section 256, 37
High Courts10 Mar 1988Allowed
Nand Kishore Vs Indira Bai
Rajasthan High Court · (1989) 1 RLW 97
Constitution of India, 1950 — Article 14, 15, 19Evidence Act, 1872 — Section 115Marwar Pre-emption Act, 1922 — Section 5
High Courts10 Mar 1988
The State Vs Gani Mohammad
Rajasthan High Court · (1989) CriLJ 742 : (1988) 2 RLW 77 : (1988) 2 WLN 179 : (1988) 1 WLN 721
Criminal Procedure Code, 1973 (CrPC) — Section 371, 374, 377Probation of Offenders Act, 1958 — Section 11, 3, 4
High Courts10 Mar 1988Allowed
Poona Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 717 : (1988) 2 WLN 168
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Mar 1988
Prahlad Maliram Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 174 ITR 56
Income Tax Act, 1961 — Section 256(1)
High Courts09 Mar 1988
Prem Devi and Others Vs Sohan Lal and Others Sohan Lal and Others Vs Prem Devi and Others
Rajasthan High Court · (1988) 1 RLW 655 : (1988) 1 WLN 684
Easements Act, 1882 — Section 33