High Courts04 May 1988
Commissioner of Income Tax Vs Krishna Salt Works
Rajasthan High Court · (1990) 185 ITR 452
Income Tax Act, 1961 — Section 188
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,890 of 2,241
High Courts03 May 1988
Sushma Lata Vs Motor Accident Claims Tribunal and Others
Rajasthan High Court · (1989) 1 ACC 101 : (1989) ACJ 352
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226
High Courts03 May 1988Allowed
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 492 : (1988) 1 WLN 491
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 450
High Courts02 May 1988
Hari Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 443 : (1988) WLN 316
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 324, 447
High Courts02 May 1988Dismissed
Amar Das Vs Seeta Ratan Devi and Others
Rajasthan High Court · (1988) 1 WLN 499
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(aa), Order 41 Rule 27(b)
High Courts01 May 1988Allowed
Ambalal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 314
Penal Code, 1860 (IPC) — Section 307, 324
High Courts29 Apr 1988
RASOOLJI BUXJI Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1988) 72 CTR 178 : (1988) 174 ITR 328 : (1988) 40 TAXMAN 309
Income Tax Act, 1961 — Section 147, 148, 2, 256, 271
High Courts29 Apr 1988
Rasoolji Buxji Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 2 WLN 182
Income Tax Act, 1961 — Section 147, 148, 2, 256, 271
High Courts28 Apr 1988
COMMISSIONER OF Income Tax Vs KAILASH CHANDRA.
Rajasthan High Court · (1988) 174 ITR 326 : (1988) 40 TAXMAN 29
Income Tax Act, 1961 — Section 187, 188, 256
High Courts27 Apr 1988
Parasmal Kanaji Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 73 CTR 7 : (1988) 172 ITR 568 : (1988) 39 TAXMAN 158
Income Tax Act, 1961 — Section 256(1)
High Courts27 Apr 1988
Commissioner of Income Tax Vs Bhuralal Chittarmal
Rajasthan High Court · (1988) 72 CTR 155 : (1988) 172 ITR 558 : (1988) 39 TAXMAN 102
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
High Courts27 Apr 1988
Commissioner of Wealth-tax Vs Adarsh Gram Trust
Rajasthan High Court · (1989) 175 ITR 75
Wealth Tax Act, 1957 — Section 5(1)
High Courts27 Apr 1988
Commissioner of Income Tax Vs M.M. Jain
Rajasthan High Court · (1988) 72 CTR 55 : (1988) 172 ITR 497
High Courts27 Apr 1988
Kanhaiya Lal Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 1618 : (1988) 2 RLW 149 : (1988) 2 WLN 285 : (1988) WLN 302
Criminal Procedure Code, 1973 (CrPC) — Section 293
High Courts27 Apr 1988
Khalil Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 710
Penal Code, 1860 (IPC) — Section 120B, 364, 365, 368, 386
High Courts27 Apr 1988Allowed
Padam Chandra Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 294
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Apr 1988Dismissed
Girdhari Lal and Others Vs Laxminarain
Rajasthan High Court · AIR 1990 Raj 15 : (1988) 2 RLW 403 : (1988) 2 WLN 539
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts22 Apr 1988Dismissed
Union of India (UOI) Vs Jamaluddin Rav
Rajasthan High Court · (1988) WLN 177(1)
Criminal Procedure Code, 1973 (CrPC) — Section 439Foreign Exchange Regulation Act, 1973 — Section 56
High Courts22 Apr 1988Dismissed
Narayan Singh Vs Jagan Lal
Rajasthan High Court · (1988) 1 WLN 362
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Apr 1988
Ladu Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 713
Penal Code, 1860 (IPC) — Section 420, 467, 471