High Courts25 Aug 1988
Dhana Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 500 : (1988) WLN 146
Penal Code, 1860 (IPC) — Section 326, 447
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,882 of 2,241
High Courts25 Aug 1988Allowed
Nande and Others Vs Manga
Rajasthan High Court · (1988) 2 RLW 97 : (1988) 2 WLN 244
Limitation Act, 1963 — Section 12
High Courts25 Aug 1988Allowed
Niraj Raj Garg Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 95 : (1988) WLN 164
Criminal Procedure Code, 1973 (CrPC) — Section 156, 438Evidence Act, 1872 — Section 27
High Courts22 Aug 1988Allowed
Commercial Taxes Officer Vs Trade Link
Rajasthan High Court · (1989) 72 STC 364
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts22 Aug 1988Allowed
Gopal Lal Bolya Vs Smt. Gayatri Devi
Rajasthan High Court · (1988) 2 WLN 574
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 25
High Courts19 Aug 1988Dismissed
State of Rajasthan Vs Ghisu Lal and Another
Rajasthan High Court · (1988) 2 RLW 1 : (1988) WLN 153
Penal Code, 1860 (IPC) — Section 332, 353
High Courts19 Aug 1988Dismissed
Maina Devi Vs Inder Singh and Others
Rajasthan High Court · (1988) 2 WLN 617
Civil Procedure Code, 1908 (CPC) — Section 146, 2
High Courts19 Aug 1988Allowed
Commercial Taxes Officer Vs Hukumat Rai Asudamal
Rajasthan High Court · (1989) 73 STC 409
Central Sales Tax Act, 1956 — Section 14, 15
High Courts19 Aug 1988Dismissed
Maina Devi Vs Jaswant Singh (deceased by L.R's)
Rajasthan High Court · AIR 1989 Raj 23 : (1988) 2 RLW 76
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146
High Courts19 Aug 1988Dismissed
Dev Lal Vs Moda and Others
Rajasthan High Court · (1988) 2 RLW 499 : (1988) WLN 154
Penal Code, 1860 (IPC) — Section 147, 323, 342
High Courts18 Aug 1988Dismissed
Kajod Vs Board of Revenue
Rajasthan High Court · (1989) 1 WLN 368
Constitution of India, 1950 — Article 226
High Courts18 Aug 1988Allowed
National Textile Corporation (DP and R) Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 122 : (1988) 2 WLN 275
Employees State Insurance Act, 1948 — Section 74, 75Industrial Disputes Act, 1947 — Section 10, 12, 13, 15, 17APayment of Bonus Act, 1965 — Section 34
High Courts12 Aug 1988Allowed
Lokender Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 125
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 365
High Courts12 Aug 1988
Commissioner of Income Tax Vs Builders Engineers Co.
Rajasthan High Court · (1988) 73 CTR 230 : (1989) 175 ITR 317 : (1988) 2 RLW 306 : (1988) 2 WLN 330
Income Tax Act, 1961 — Section 139(8), 2(30), 271(1), 271(2)
High Courts12 Aug 1988
Hindustan Radiators Vs Commissioner of Income Tax
Rajasthan High Court · (1989) 175 ITR 60
Income Tax Act, 1961 — Section 256(2)
High Courts12 Aug 1988
Commissioner of Income Tax Vs Moti Chand
Rajasthan High Court · (1989) 176 ITR 527
Wealth Tax Act, 1957 — Section 5(1)
High Courts11 Aug 1988Dismissed
Nand Kishore Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 266
Constitution of India, 1950 — Article 226
High Courts11 Aug 1988
Commissioner of Income Tax Vs Pali Dyeing Co.
Rajasthan High Court · (1989) 175 ITR 636 : (1988) 2 RLW 411 : (1988) 2 WLN 301
Income Tax Act, 1922 — Section 28(1), 31(3)Income Tax Act, 1961 — Section 251(1), 271(1)
High Courts11 Aug 1988
Commissioner of Income Tax Vs Sugan Chand and Sons
Rajasthan High Court · (1988) 73 CTR 103 : (1989) 178 ITR 339 : (1988) 41 TAXMAN 160
Income Tax Act, 1961 — Section 271(1)