High Courts07 Sept 1988Allowed

Ramchandra Vs Ramgopal

Rajasthan High Court · (1988) WLN 288

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts05 Sept 1988Allowed

Teju Mal Vs State of Rajasthan and Another

Rajasthan High Court · (1988) 2 RLW 42 : (1988) WLN 559

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 150, 156, 169, 173, 190Penal Code, 1860 (IPC) — Section 170, 211, 342, 392, 419