COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,878 of 2,241

High Courts04 Oct 1988Allowed

Dr. Dalpat Singh Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 324

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 2, 200, 202, 465, 468Penal Code, 1860 (IPC) — Section 193, 213, 217, 218, 219

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High Courts30 Sept 1988Allowed

Pradeep Kumar Basavatiya Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 233

Penal Code, 1860 (IPC) — Section 109, 409

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High Courts30 Sept 1988Allowed

Atma Ram Vs State of Rajasthan and Others

Rajasthan High Court · (1988) WLN 425

Rajasthan Subordinate Service (Recruitment and other Service Conditions) Rules, 1960 — Rule 12

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High Courts29 Sept 1988Allowed

Bhanwar Lal and Others Vs State of Rajasthan

Rajasthan High Court · (1988) 2 WLN 641

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 108, 109, 306, 498A

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High Courts29 Sept 1988

Surya Narayan Choudhary and Others Vs State of Rajasthan

Rajasthan High Court · AIR 1989 Raj 99

Constitution of India, 1950 — Article 14, 15, 17Nathdwara Temple Act, 1959 — Section 19, 5

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High Courts29 Sept 1988

Surya Narayan Choudhary and Another Vs State of Rajasthan

Rajasthan High Court · (1988) 2 RLW 31 : (1988) 2 WLN 246

Constitution of India, 1950 — Article 14, 15, 17, 35, 38

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High Courts29 Sept 1988

Doongar Ram Vs Ramu Ram and Another

Rajasthan High Court · (1988) 2 RLW 702 : (1988) WLN 464

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts28 Sept 1988Allowed

Om Shiv Shakti Cement Pvt. Ltd. and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1989) 72 STC 437

Central Sales Tax Act, 1956 — Section 8, 9

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High Courts28 Sept 1988Dismissed

Mrs. Raj Bharti Vs Ashok Kumar Begwani

Rajasthan High Court · (1988) 2 RLW 467 : (1988) 2 WLN 618

Family Courts Act, 1984 — Section 9Hindu Marriage Act, 1955 — Section 13, 23

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High Courts28 Sept 1988Dismissed

Jaipur Development Authority Vs Labour Court and Others

Rajasthan High Court · (1991) 2 LLJ 133 : (1989) 1 RLW 392

Industrial Disputes Act, 1947 — Section 22, 33C(2)Payment of Wages Act, 1936 — Section 15, 22

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High Courts28 Sept 1988Dismissed

Smt. Bhonri alias Jatan Kanwar Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 1 WLN 101

Constitution of India, 1950 — Article 226, 227

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High Courts27 Sept 1988Allowed

Banwari Lal and Vs State of Rajasthan and Another

Rajasthan High Court · (1989) 1 WLN 364 : (1988) 2 WLN 428

Rajasthan Colonisation (Gang Canal Lands and Permanent Allotment and Sale) Rules, 1956 — Rule 7, 9Rajasthan Colonisation Act, 1954 — Section 28, 7

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High Courts27 Sept 1988Dismissed

Sushila and Others Vs Succha Singh and Others

Rajasthan High Court · (1988) 09 RAJ CK 0004

Motor Vehicles Act, 1939 — Section 110A, 110C(2A), 96, 96(2)

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High Courts25 Sept 1988Allowed

Kashi Ram Vs Gauri Shanker and Others

Rajasthan High Court · (1988) WLN 489

Penal Code, 1860 (IPC) — Section 300, 380, 457

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High Courts23 Sept 1988

State of Rajasthan and Others Vs Kanta

Rajasthan High Court · (1990) 1 ACC 181 : (1989) ACJ 615

Employees Compensation Act, 1923 — Section 30

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High Courts23 Sept 1988Dismissed

Rajasthan Pradesh Vaidya Samiti Vs State of Rajasthan and Another

Rajasthan High Court · (1988) 2 WLN 553

Constitution of India, 1950 — Article 254Evidence Act, 1872 — Section 45Indian Medical Council Act, 1956 — Section 14, 17, 28

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High Courts23 Sept 1988Allowed

United Commercial Bank Vs Jagatia Paper Mills Pvt. Ltd. and Others

Rajasthan High Court · (1988) WLN 390

COMPANIES ACT, 1956 — Section 434, 442, 446, 529

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High Courts23 Sept 1988

State of Rajasthan and Others Vs Smt. Kanta

Rajasthan High Court · (1989) 1 ACC 211 : (1989) 2 LLJ 135

Employees Compensation Act, 1923 — Section 30

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High Courts23 Sept 1988Allowed

Budhar Lal Vs Judge, Labour Court and Others

Rajasthan High Court · (1989) 58 FLR 472 : (1994) 3 LLJ 91

Industrial Disputes Act, 1947 — Section 36(2), 36(3), 36(4)

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High Courts23 Sept 1988Allowed

Nanda and Others Vs State of Rajasthan

Rajasthan High Court · (1988) 2 WLN 190

Criminal Procedure Code, 1973 (CrPC) — Section 354, 367, 368, 386, 465Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 449

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