High Courts17 Oct 1988Allowed
Prem Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 236
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,877 of 2,241
High Courts16 Oct 1988Allowed
D.C.M. Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1989) 39 ELT 3
High Courts07 Oct 1988
The Executive Engineer, Link Canal Irrigation Deptt. and Another Vs Sarala Devi and Another
Rajasthan High Court · (1989) 1 ACC 280
Contract Labour (Regulation and Abolition) Act, 1970 — Section 29Employees Compensation Act, 1923 — Section 30
High Courts07 Oct 1988Dismissed
Bhanwru and Others Vs Manak Chand and Others
Rajasthan High Court · (1988) WLN 477
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482Penal Code, 1860 (IPC) — Section 147, 426, 447
High Courts07 Oct 1988Allowed
Nand Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 190 : (1988) 2 WLN 175
Constitution of India, 1950 — Article 14, 16, 21, 226Industrial Disputes Act, 1947 — Section 25F
High Courts07 Oct 1988Dismissed
Jweller Association Vs Presiding Officer appointed under Section 28-A of the Raj. Shops and Commercial Establishments Act, 1958
Rajasthan High Court · (1988) 2 WLN 669
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A, 28A(1)
High Courts07 Oct 1988
Nanag Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) 2 WLN 665
Railway Protection Force Rules, 1959 — Rule 60
High Courts07 Oct 1988Allowed
Biram Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 484
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts07 Oct 1988
The New India Assurance Company Ltd. Vs Mohinder Kaur and Others
Rajasthan High Court · (1989) 1 ACC 172 : (1989) ACJ 343
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts06 Oct 1988Dismissed
Kaur Singh Vs Murti and Another
Rajasthan High Court · (1988) WLN 553
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts06 Oct 1988
Smt. Ramjot Vs Union of India (UOI)
Rajasthan High Court · (1990) 50 ELT 349 : (1989) 1 RLW 176
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3), 8Constitution of India, 1950 — Article 14, 22(5)
High Courts06 Oct 1988Allowed
Kailash Chand Goyal Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 587 : (1988) 2 WLN 446
Constitution of India, 1950 — Article 14, 16, 226, 309, 311
High Courts06 Oct 1988Dismissed
Mahaveer Prasad Vs R.S.E.B. and Others
Rajasthan High Court · (1988) WLN 254
High Courts06 Oct 1988Dismissed
Udai Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 347, 384
High Courts05 Oct 1988Allowed
Pritam Lal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 471
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Oct 1988Allowed
Jugal Kishore Verma Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 410
High Courts05 Oct 1988Allowed
Satyendra Singh Rathore Vs Rajasthan Rajya Pathya Pustak Mandal and Others
Rajasthan High Court · (1988) 2 WLN 690
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 2, 25F
High Courts05 Oct 1988Dismissed
Abda Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 251 : (1988) 2 WLN 443
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 22
High Courts05 Oct 1988Allowed
Bhairun Lal Vs Ghasi Lal and Another
Rajasthan High Court · (1988) WLN 420
High Courts04 Oct 1988Dismissed
Commercial Taxes Officer Vs Hira Crushing Pvt. Ltd.
Rajasthan High Court · (1989) 73 STC 264