High Courts17 Nov 1988
Khattan Mal Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 399 : (1989) WLN 222
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,875 of 2,241
High Courts17 Nov 1988Allowed
Kasam Bhai Haji Moosaji and Sons Vs Assistant Commercial Taxes Officer
Rajasthan High Court · (1989) 73 STC 86
Rajasthan Sales Tax Rules, 1955 — Rule 15
High Courts17 Nov 1988Allowed
Prem Prakash Mirdha Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 235
Penal Code, 1860 (IPC) — Section 149
High Courts17 Nov 1988Dismissed
Bahadur Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 260 : (1990) 1 WLN 585
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 6, 8
High Courts17 Nov 1988
Smt. Keshar Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 696
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 379
High Courts17 Nov 1988
Khatanmal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 247
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts17 Nov 1988
B.B. Sharma Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 318
Constitution of India, 1950 — Article 14
High Courts15 Nov 1988Allowed
Kaptan and Rati Ram Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 385
High Courts08 Nov 1988Dismissed
Subrato Roy and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 60 FLR 206 : (1990) 2 LLJ 351
Criminal Procedure Code, 1973 (CrPC) — Section 462, 472Industrial Disputes Act, 1947 — Section 29, 34
High Courts07 Nov 1988Dismissed
Durga Dass Vs Union of India (UOI)
Rajasthan High Court · (1990) 46 ELT 399
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111Gold (Control) Act, 1968 — Section 71
High Courts04 Nov 1988
United Asian Bank Vs Jaipur Oil Products Ltd.
Rajasthan High Court · (1989) 66 CompCas 438
Companies Act, 1956 — Section 433, 531
High Courts04 Nov 1988Dismissed
Hari Singh and Another Vs Smt. Gulab Devi and Another
Rajasthan High Court · (1989) 1 RCR(Criminal) 236 : (1988) 2 RLW 318 : (1988) 2 WLN 241
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13, 25
High Courts04 Nov 1988
Kishan Vs Smt. Premi and Others
Rajasthan High Court · (1989) WLN 453
Transfer of Property Act, 1882 — Section 54
High Courts03 Nov 1988Allowed
Man Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 190
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 330, 331, 342
High Courts03 Nov 1988Allowed
Vishnu Traders Vs Rajasthan Sales Tax Tribunal and Others
Rajasthan High Court · (1990) 77 STC 10
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1954 — Section 16(1), 7B
High Courts03 Nov 1988Allowed
Dr. K.C. Sikroria Vs Sarla Sikroria
Rajasthan High Court · (1990) 1 DMC 177 : (1988) 2 RLW 656 : (1990) 1 WLN 520
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts03 Nov 1988Dismissed
Assam Roller Flour Mills Vs Commercial Taxes Officer
Rajasthan High Court · (1989) 73 STC 421
Limitation Act, 1963 — Section 5
High Courts03 Nov 1988Allowed
R.K. Sharma Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 254(1)
High Courts02 Nov 1988Dismissed
Rajendra Kumar Vs Keshari Chand
Rajasthan High Court · (1988) 2 RLW 304
Civil Procedure Code, 1908 (CPC) — Section 34Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts02 Nov 1988Allowed
Shankar Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 245
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164