High Courts02 Dec 1988
Srikishan Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 162
Penal Code, 1860 (IPC) — Section 326, 392
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,874 of 2,241
High Courts01 Dec 1988Allowed
Commercial Taxes Officer Vs Kotak and Company
Rajasthan High Court · (1990) 76 STC 4
Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts01 Dec 1988Allowed
Sattar Mohammed Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 163
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts30 Nov 1988Allowed
Shambhu Dayal Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (1988) 2 WLN 637
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts30 Nov 1988Allowed
Jagdish Soni Vs A.K. Derashri
Rajasthan High Court · (1989) WLN 171
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 107, 108, 11, 111, 124
High Courts30 Nov 1988
Rajasthan State Road Transport Corporation Vs Smt. Manorma and Others
Rajasthan High Court · (1989) WLN 467
Constitution of India, 1950 — Article 226
High Courts29 Nov 1988
Mahaveer Prasad and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 284
Penal Code, 1860 (IPC) — Section 409
High Courts29 Nov 1988Allowed
Niranjan Lal and Another Vs Badri Lal
Rajasthan High Court · (1989) WLN 457
Limitation Act, 1963 — Section 30
High Courts28 Nov 1988Allowed
Rajasthan Subordinate Service Association Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 555
Constitution of India, 1950 — Article 14, 16, 226Indian Nursing Council Act, 1947 — Section 16
High Courts28 Nov 1988Allowed
State of Rajasthan and Others Vs Govind Ram and Others
Rajasthan High Court · AIR 1989 Raj 107 : (1988) 2 RLW 290 : (1988) 2 WLN 291
Constitution of India, 1950 — Article 226Rajasthan High Court Ordinance, 1949 — Section 18Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 4(1)
High Courts28 Nov 1988Dismissed
Narendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 382 : (1988) 2 WLN 541
High Courts26 Nov 1988Dismissed
Hanuman Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 612 : (1989) WLN 230
Criminal Procedure Code, 1973 (CrPC) — Section 133, 136, 482
High Courts26 Nov 1988Allowed
Daulat Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 377 : (1988) WLN 253
High Courts26 Nov 1988Allowed
Ramji Lal Vs Durga Lal
Rajasthan High Court · (1988) WLN 417
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Nov 1988
Jani Bai Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1989 Raj 115 : (1989) 2 WLN 112
Constitution of India, 1950 — Article 14, 15, 245Rajasthan Canal Colony Area Rules, 1975 — Rule 13(5), 2, 4(4), 7(2)Rajasthan Colonisation Act, 1954 — Section 28, 7, 7(1), 7(2)
High Courts21 Nov 1988Allowed
Hindustan Zinc Ltd. and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1989 Raj 124 : (1988) 2 RLW 294 : (1988) 2 WLN 320
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 2(25), 2(33)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4B
High Courts20 Nov 1988Allowed
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 466
Penal Code, 1860 (IPC) — Section 406
High Courts18 Nov 1988Dismissed
A.C.T.O. Vs Bhomawat Industries
Rajasthan High Court · (1989) 74 STC 28
Rajasthan Sales Tax Act, 1964 — Section 5
High Courts17 Nov 1988Dismissed
Bahadur Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 1 WLN 406
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 6, 8