High Courts02 Nov 1988Dismissed
State of Rajasthan Vs Madan Lal and Others
Rajasthan High Court · (1989) WLN 211
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,876 of 2,241
High Courts02 Nov 1988Allowed
Toshniwal Industries Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) 2 RLW 379 : (1988) 2 WLN 441
High Courts02 Nov 1988Allowed
Sunder Lal Garg Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts02 Nov 1988
Rajiv Gandhi Nagar Vikas Samiti Vs U.I.T. and Others
Rajasthan High Court · (1990) 2 WLN 350
High Courts01 Nov 1988Allowed
Ashwani Kumar Vs Banwari Lal and Others
Rajasthan High Court · AIR 1990 Raj 3 : (1989) 1 RLW 396
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 119
High Courts01 Nov 1988
Nathi Lal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 229
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Nov 1988Dismissed
Mangla Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 267
Co-operative Societies Act, 1965 — Section 128
High Courts01 Nov 1988Allowed
Tara Chand Mavar Vs Smt. Basanti Devi
Rajasthan High Court · (1988) WLN 500
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 17, 25, 7
High Courts01 Nov 1988Allowed
Nathi Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 269
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Nov 1988Dismissed
Jawahara Ram Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 232
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 211, 397, 401Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Press and Registration of Books Act, 1867 — Section 3, 7
High Courts29 Oct 1988
Jasvender Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 595 : (1989) WLN 208
Criminal Procedure Code, 1973 (CrPC) — Section 149, 228, 328, 397, 446Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts28 Oct 1988Allowed
Ram Pratap Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 27(1)
Constitution of India, 1950 — Article 226
High Courts28 Oct 1988Allowed
Gurmail Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 474
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Oct 1988Partly Allowed
Mool Chand Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1990 Raj 24 : (1990) 26 ECC 294 : (1990) 48 ELT 374 : (1988) 2 WLN 570
Foreign Exchange Regulation Act, 1973 — Section 33, 33(2), 34, 36, 37
High Courts27 Oct 1988Dismissed
Magan Lal Nagar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 321 : (1988) 2 WLN 650
Constitution of India, 1950 — Article 226
High Courts27 Oct 1988Allowed
Lal Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 225 : (1988) 2 WLN 165
Constitution of India, 1950 — Article 226
High Courts26 Oct 1988Allowed
D.C.M. Limited Vs Union of India (UOI) and Others
Rajasthan High Court · (1989) 19 ECC 117 : (1991) 36 ECR 241 : (1988) 2 WLN 469
High Courts26 Oct 1988Allowed
Rajendra Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 234(1)
High Courts26 Oct 1988Allowed
Jit Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 258
Rajasthan Urban Improvement Trust Act, 1959 — Section 52(2)
High Courts26 Oct 1988
Mohan Lal Agrawal Vs Government of India and Others
Rajasthan High Court · (1988) WLN 536
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30